High Courts14 Jul 2011Dismissed
Commissioner of Income Tax Vs Tanveer Alam, Partner of Alam Nursing Home
Jharkhand High Court · (2011) 07 JH CK 0135
Income Tax Act, 1961 — Section 260A
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 914 of 1,481
High Courts14 Jul 2011Dismissed
Commissioner of Income Tax Vs Shabbi @ Dr. Shabbi Alam, partner of Alam Nursing Home
Jharkhand High Court · (2011) 07 JH CK 0134
Income Tax Act, 1961 — Section 260A
High Courts14 Jul 2011Allowed
Dr. Naveen Kumar, Romit Kumar and Saraswati Prasad Vs The State of Jharkhand and Rabindra Kumar Lala
Jharkhand High Court · (2011) 07 JH CK 0109
Hindu Marriage Act, 1955 — Section 12(1), 13(1)(B)Penal Code, 1860 (IPC) — Section 313, 34, 406, 420, 498A
High Courts14 Jul 2011Dismissed
Kabulan and Others Vs Jahura Oraon and Others
Jharkhand High Court · (2011) 4 JCR 141
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts14 Jul 2011
Sri Anadi Nath Roy Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0087
High Courts14 Jul 2011Dismissed
Commissioner of Income Tax Vs Manik Singh
Jharkhand High Court · (2011) 07 JH CK 0078
Income Tax Act, 1961 — Section 260A
High Courts14 Jul 2011Allowed
M/s Rudra Steel Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 4 JCR 148
High Courts14 Jul 2011Dismissed
Commissioner of Income Tax Vs Alam Nursing Home
Jharkhand High Court · (2011) 07 JH CK 0042
Income Tax Act, 1961 — Section 260A
High Courts14 Jul 2011
Ragini Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0039
High Courts14 Jul 2011
Roshan Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0038
High Courts14 Jul 2011Dismissed
Commissioner of Income Tax Vs Sri Govind Mahto, Advocate
Jharkhand High Court · (2011) 07 JH CK 0027
Income Tax Act, 1961 — Section 260A
High Courts14 Jul 2011Allowed
Rameshwar Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 188
Bihar Pension Rules, 1950 — Rule 43
High Courts14 Jul 2011Allowed
Ram Prawesh Tiwari Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 190
High Courts13 Jul 2011Allowed
Abdul Sallam Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 4 JCR 167
High Courts13 Jul 2011Allowed
Nagendra Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 32
High Courts13 Jul 2011Allowed
Marshal Tudu alias Muchru Tudu Vs State of Jharkhand
Jharkhand High Court · (2011) 4 JCR 7
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts13 Jul 2011
Shiv Shakti Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0198
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts13 Jul 2011
Divya Jyoti Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0197
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts13 Jul 2011
Parmeshwari Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0196
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts13 Jul 2011
Jagdish Ore Industries Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0193
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)