High Courts15 Jul 2011
Bhadey Munda and Prem Kumar Choudhary Vs The State of Jharkhand and The State of Bihar
Jharkhand High Court · (2012) 1 JCR 93
Bihar Reorganisation Act, 2000 — Section 72, 73
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 913 of 1,481
High Courts15 Jul 2011
Ashirwad Enterprises Singhbhum West Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0163
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts15 Jul 2011
Ramu Yadav @ Raju Yadav Vs The State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0153
Penal Code, 1860 (IPC) — Section 384, 385
High Courts15 Jul 2011Allowed
Dhirendra Kumar Shukla Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 149
High Courts15 Jul 2011
Jagarnnath Logistics and Minerals Pvt. Ltd Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0122
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts15 Jul 2011Allowed
Smt. Subani Surin @ Smt. Subani Kerketta Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 118
Constitution of India, 1950 — Article 14
High Courts15 Jul 2011
Birendra Rajak and Ram Lagan Rajwar Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0079
High Courts15 Jul 2011Allowed
Shajda Bano Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 125
High Courts15 Jul 2011Dismissed
Binod Sharma @ Karimjee Vs The State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0006
Arms Act, 1959 — Section 25(1), 26, 27, 35Criminal Law (Amendment) Act, 1932 — Section 17, 3, 439, 440, 5Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 353
High Courts14 Jul 2011
Sur Singh Hasda etc. Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 187
Constitution of India, 1950 — Article 41, 51(A)
High Courts14 Jul 2011
Manshidh Kandulna Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 26
Bihar (Now Jharkhand) Pension Rules, 1950 — Rule 43
High Courts14 Jul 2011
Naresh Das Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 20
High Courts14 Jul 2011
Kunti Birua and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 13
Constitution of India, 1950 — Article 41, 51(A)
High Courts14 Jul 2011Allowed
Sudhanshu Chattopadhyay Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 117
High Courts14 Jul 2011Dismissed
Minni Devi Vs The Chairman, Bank of Baroda and Others
Jharkhand High Court · (2011) 4 JCR 24
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 17
High Courts14 Jul 2011Dismissed
S.K.M. University Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 129
Bihar State Universities Act, 1976 — Section 36
High Courts14 Jul 2011Allowed
Ramji Lal Sarda Vs Gopal Sharan Nath Sahdeo and Others
Jharkhand High Court · (2011) 3 JCR 466
Election Rules, 1961 — Rule 49(E)Representation of the People Act, 1951 — Section 80A, 81, 9
High Courts14 Jul 2011Dismissed
Banwari Lal Jalan Vs Murari Lal Jalan
Jharkhand High Court · (2011) 4 JCR 161
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(1)Registration Act, 1908 — Section 17(1)Transfer of Property Act, 1882 — Section 53(A)
High Courts14 Jul 2011Dismissed
Commissioner of Income Tax Vs Smt. Tabassum Afroz Alam
Jharkhand High Court · (2011) 07 JH CK 0173
Income Tax Act, 1961 — Section 260A
High Courts14 Jul 2011Dismissed
Indradeo Ram Vs Indian Oil Corporation Limited and Others
Jharkhand High Court · (2011) 4 JCR 142
Constitution of India, 1950 — Article 226