High Courts12 Jul 2011
Salasar Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0172
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 916 of 1,481
High Courts12 Jul 2011
Patel Minerals Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 07 JH CK 0161
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011
Associated Mineral Corporation Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0160
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011
G.H. Iron Ore Corporation Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0159
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011
Kamdhenu Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0155
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011
Court on its own Motion Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 403
High Courts12 Jul 2011
Surendra Nath Mishra and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0132
High Courts12 Jul 2011
Ram Padaran Thakur and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0131
High Courts12 Jul 2011
Om Metallic Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0127
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011
Sital Prasad Mandal and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0098
High Courts12 Jul 2011Allowed
Dukhan Paswan Vs The State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0085
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 334
High Courts12 Jul 2011Dismissed
Rusu Oraon and Others Vs H.E.C. and Others
Jharkhand High Court · (2011) 4 JCR 130
High Courts12 Jul 2011
Shree Shyam Minerals Vs The State of Jharkhand and Ors
Jharkhand High Court · (2011) 07 JH CK 0028
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011
Ram Krishna Prasad Singh Vs Administrator, Bihar State Road Transport Corporation and Another
Jharkhand High Court · (2011) 07 JH CK 0013
Bihar Service Code, 1952 — Rule 74
High Courts11 Jul 2011Allowed
Amit Kumar Gupta and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2012) CriLJ 295 : (2012) 1 DMC 388
Criminal Procedure Code, 1973 (CrPC) — Section 154, 177, 178, 179Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts11 Jul 2011Dismissed
Ramjee Power Construction Ltd. Vs Jharkhand State Electricity Board
Jharkhand High Court · (2011) 4 JCR 185
Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(3), 9Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 29(2), 5
High Courts11 Jul 2011Allowed
Shridhar Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 121
Bihar Pension Rules, 1950 — Rule 43
High Courts11 Jul 2011Allowed
Lemos Cement Ltd. Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2011) 4 JCR 28
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 18, 22, 22(3)
High Courts11 Jul 2011Allowed
Latika Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 12
High Courts11 Jul 2011Allowed
Vijay Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 114