High Courts27 Jul 2011
Rameshwar Sharma and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0110
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 909 of 1,481
High Courts27 Jul 2011
Braj Bihari Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0104
High Courts27 Jul 2011Allowed
Meinhardt Singapore Pvt. Ltd. and Rajesh Srivastava, Country Director, Meinhardt Singapore Pvt. Ltd. Vs The State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0093
Constitution of India, 1950 — Article 14, 19(1), 298Jharkhand Contractor Enlistment Rules, 2003 — Rule 18
High Courts27 Jul 2011Dismissed
Rani Anugrh Prasad Vs Union of India and Others
Jharkhand High Court · (2011) 4 JCR 93
Constitution of India, 1950 — Article 136, 14Penal Code, 1860 (IPC) — Section 379
High Courts27 Jul 2011
The State of Jharkhand Vs Member, Board of Revenue, Jharkhand, Ranchi and Another
Jharkhand High Court · (2012) 3 JCR 621 : (2012) 3 JLJR 240
Limitation Act, 1963 — Section 3
High Courts27 Jul 2011
Usha Alloys Mazdoor Sangh Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 135 FLR 482 : (2012) 3 JCR 488
Trade Unions Act, 1926 — Section 28, 8
High Courts26 Jul 2011
Shailendra Kumar Jha Vs The Regional Director, D.A.V. Public School Bariatu, Ranchi and Another
Jharkhand High Court · (2011) 4 JCR 90
Jharkhand Education Tribunal Act, 2005 — Section 10(2), 9Penal Code, 1860 (IPC) — Section 379, 408, 468, 477A
High Courts26 Jul 2011
Deo Lal Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0222
High Courts26 Jul 2011Dismissed
Mira Kumari Vs Central Bank of India and Others
Jharkhand High Court · (2011) 4 JCR 336
Criminal Procedure Code, 1973 (CrPC) — Section 169
High Courts26 Jul 2011Dismissed
Shiv Mandir Naga Baba Khatal Sangharsh Samiti Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 392
High Courts26 Jul 2011Allowed
Santosh Kumar Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 390
High Courts26 Jul 2011
Employers in Relation to the Management of Baliahri Colliery Under Putkee Balihari Area of Bharat Coking Coal Limited Vs Their Workmen being represented by the Branch Sectretary
Jharkhand High Court · (2012) 132 FLR 57 : (2011) 4 JCR 244
High Courts26 Jul 2011
Prof. Binay Kumar @ Binay Kumar Vs The State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 34, 409, 419, 420
High Courts26 Jul 2011Allowed
Kamal Kisto Pradhan Vs Netro Pradhan and Others
Jharkhand High Court · (2011) 4 JCR 316
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151
High Courts26 Jul 2011
Konda Prabhakar Rao Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0011
Bihar Societies Registration Rules, 1965 — Rule 12, 13
High Courts25 Jul 2011Dismissed
Putul Rani Dey, Ravi Chandra Dey, Ashish Dey and Sangam Dey Vs State of Jharkhand and Chhaya Rani Bose
Jharkhand High Court · (2011) 07 JH CK 0232
Criminal Procedure Code, 1973 (CrPC) — Section 107, 156(3)Penal Code, 1860 (IPC) — Section 120B, 306
High Courts25 Jul 2011Dismissed
Narayan Yadav, Binod Yadav, Kuwar Yadav and Ashok Yadav Vs The State of Jharkhand
Jharkhand High Court · (2011) CriLJ 4742
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 141, 147, 149, 307, 323
High Courts25 Jul 2011Dismissed
State of Jharkhand and Others Vs Green Bala Buria, Hazaribagh
Jharkhand High Court · (2011) 4 JCR 323
High Courts25 Jul 2011
Lalmani Ekka Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 312
Bihar Pension Rules, 1950 — Rule 58, 59
High Courts25 Jul 2011Dismissed
Smt. Nini Gauda Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0043