High Courts05 Aug 2011Allowed
Smt. Sharda Devi Vs The Commissioner and Others
Jharkhand High Court · (2011) 4 JCR 73
Bihar Scheduled Areas Regulations, 1969 — Section 1Chotanagpur Tenancy Act, 1908 — Section 242, 46, 46(4A), 71A
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 907 of 1,481
High Courts05 Aug 2011Allowed
Sandeep Kumar Tirkey Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 08 JH CK 0114
High Courts04 Aug 2011Allowed
Vijay Singh Vs State Of Jharkhand
Jharkhand High Court · (2011) 2 JLJR 26
Indian Penal Code, 1860 — Section 34, 120B, 302Evidence Act, 1872 — Section 30
High Courts04 Aug 2011Allowed
Nand Kishore Rai Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 304
Constitution of India, 1950 — Article 142
High Courts03 Aug 2011
Chhanda Ghosh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0118
Constitution of India, 1950 — Article 14, 16, 311
High Courts03 Aug 2011Allowed
Surendra Kumar Verma Vs The State of Jharkhand and Smt. Seema Hembrom
Jharkhand High Court · (2011) 08 JH CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 197(1)Penal Code, 1860 (IPC) — Section 120B, 467, 468, 471
High Courts03 Aug 2011Dismissed
Wali Ahmad Khan Vs Mahmuda Bibi and Others
Jharkhand High Court · (2011) 4 JCR 295
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), 151Evidence Act, 1872 — Section 79
High Courts03 Aug 2011Dismissed
Krishna Purty @ Kishun Purty Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0026
Penal Code, 1860 (IPC) — Section 302, 304, 304(B), 307, 498(A)
High Courts03 Aug 2011
Ajay Kumar Mukheijee Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 335
Bihar Pension Rules, 1950 — Rule 58, 59
High Courts02 Aug 2011Allowed
Sambhu Prasad Jamadar Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 301
High Courts02 Aug 2011Dismissed
Sanjay Kumar @ Makhija Vs The Union of India (UOI) and Others
Jharkhand High Court · (2011) 08 JH CK 0004
Minimum Wages Act, 1948 — Section 20(3)
High Courts01 Aug 2011Allowed
Babu Ram Mahto and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 233
Chotanagpur Tenancy Act, 1908 — Section 215
High Courts01 Aug 2011Allowed
Maklu Kisku Vs State of Jharkhand
Jharkhand High Court · (2011) 4 JCR 299
Penal Code, 1860 (IPC) — Section 302
High Courts01 Aug 2011Dismissed
Sarju Prasad Mehta Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2012 Jhar 3 : (2011) 4 JCR 69
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6)Bihar Minor Mineral Concession Rules, 1972 — Rule 37Mines and Minerals (Development and Regulation) Act, 1957 — Section 3
High Courts01 Aug 2011Allowed
Dhuma Pradhan Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0117
Penal Code, 1860 (IPC) — Section 302, 304
High Courts01 Aug 2011
Keshab Rajak Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0116
High Courts01 Aug 2011Dismissed
Harman Munda Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0115
High Courts01 Aug 2011Allowed
Ganga Ram Marandi Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0113
High Courts01 Aug 2011
Gautam Ferro Alloys and Others Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 08 JH CK 0112
Central Electricity Regulatory Commission (Procedure, Terms and Conditions for grant of trading licence and other related matters) (Amendment) Regulations, 2009 — Regulation 5(4)
High Courts01 Aug 2011Dismissed
Madhu Sudan Mittal Vs Jharkhand State Electricity Board and Others Rohit Kumar Choudhary Vs The State of Jharkhand and Others Palamau Chamber of Commerce and Industry Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 89
Electricity Act, 2003 — Section 142