High Courts10 Aug 2011Dismissed
Nishar Ahmad Khan Vs Khublal Sao and Others
Jharkhand High Court · AIR 2012 Jhar 1
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 906 of 1,481
High Courts10 Aug 2011Dismissed
Dukhan Pashi Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 436(6)
High Courts10 Aug 2011Dismissed
Anil Kujur and Others Vs Cirll @ Mandu Kujur and Others
Jharkhand High Court · (2012) 1 JCR 351
High Courts10 Aug 2011Dismissed
Nunwa Manjhi @ Nuna Manjhi @ Nuna Ram Manjhi Vs Central Coal Fields Ltd. and Others
Jharkhand High Court · (2011) 08 JH CK 0029
High Courts10 Aug 2011Allowed
Arjun Yadav Vs State of Jharkhand, Chief Engineer, Building Works Department, Executive Engineer, Rural Development Sub-Division and Deputy Commissioner
Jharkhand High Court · (2011) 4 JCR 236
High Courts09 Aug 2011Allowed
Rashmi Srivastava Vs Sri Kamal Kishore Srivastava
Jharkhand High Court · (2011) 08 JH CK 0107
High Courts09 Aug 2011Allowed
Md. Nayeem Ahmad Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0097
High Courts09 Aug 2011
Babulal Ganjhu Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0012
Criminal Law (Amendment) Act, 1932 — Section 17, 18Penal Code, 1860 (IPC) — Section 121, 121A, 122, 123, 147Prevention of Terrorism Act, 2002 — Section 20, 21, 3, 4, 5
High Courts08 Aug 2011Allowed
Ramesh Chandra Prasad Vs Union of India and Others
Jharkhand High Court · (2011) 131 FLR 322 : (2011) 4 JCR 78
Bihar Pension Rules, 1950 — Rule 43Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 16Central Civil Services (Commutation of Pension) Rules, 1981 — Rule 4
High Courts08 Aug 2011Dismissed
Tent Ray @ Tetu Ray Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0110
High Courts08 Aug 2011Allowed
Monka @ Menka Kumari Vs Pramod Kumar
Jharkhand High Court · (2011) 08 JH CK 0100
Hindu Marriage Act, 1955 — Section 9
High Courts08 Aug 2011Dismissed
Dr. Ram Bachan Choudhary Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0099
Constitution of India, 1950 — Article 226
High Courts08 Aug 2011Allowed
B. Seenaih, Capt. Rajbir Singh and B.C. Mandal Vs The State of Jharkhand and Akhilesh Prasad
Jharkhand High Court · (2011) 08 JH CK 0061
Penal Code, 1860 (IPC) — Section 415, 418
High Courts08 Aug 2011Dismissed
Priyanka Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0039
High Courts08 Aug 2011
Pradip Ram Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 409, 420, 467, 468
High Courts08 Aug 2011
Dr. Shiv Narayan Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0020
Jharkhand Pension Rules, 2000 — Rule 43
High Courts08 Aug 2011Dismissed
Ram Suresh Tudu Vs TheState of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0006
High Courts07 Aug 2011Dismissed
Basudeo Yadav and Others Vs Ishwar Yadav and Others
Jharkhand High Court · (2012) 1 JCR 46
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3ALimitation Act, 1963 — Section 14
High Courts07 Aug 2011Dismissed
Jaswant Singh Vs Dinesh Prasad and Others
Jharkhand High Court · (2012) 1 JCR 57
High Courts07 Aug 2011
Dr. Syed Masood Imam Vs Ranchi University, Ranchi and others
Jharkhand High Court · (2012) 1 JCR 60