High Courts25 Jul 2011
Md. Sarfaraz Ahmad Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0037
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 910 of 1,481
High Courts25 Jul 2011Allowed
Kamal Prasad and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 314
Bihar Reorganisation Act, 2000 — Section 72, 74
High Courts22 Jul 2011
Ram Bahadur Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0223
High Courts22 Jul 2011
Anil Kumar Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0113
High Courts22 Jul 2011
Bholanath Beldar Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0108
High Courts22 Jul 2011Allowed
Hernial Hazam Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 84
Bihar Pension Rules, 1950 — Rule 59Constitution of India, 1950 — Article 226Jharkhand Pension Rules, 2000 — Rule 57, 58, 60, 61
High Courts22 Jul 2011Allowed
Dharmendra Prasad Sah Vs Life Insurance Corpn. of India and Others
Jharkhand High Court · (2011) 07 JH CK 0022
Life Insurance Corporation Regulations — Regulation 18
High Courts22 Jul 2011
Manjit Nag. Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 07 JH CK 0005
High Courts21 Jul 2011
Arun Kumar Sinha Vs Jharkhand State Housing Board and Others
Jharkhand High Court · (2011) 4 JCR 239
Bihar State Housing Board Act, 1982 — Section 115, 4
High Courts21 Jul 2011Allowed
United Coal Workers' Union and Praveen Chandra Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 131 FLR 190 : (2011) 4 JCR 324
Constitution of India, 1950 — Article 14, 16
High Courts21 Jul 2011
Phul Kumari and Others Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2011) 131 FLR 186
High Courts21 Jul 2011Allowed
Ansur Rahman Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 237
High Courts21 Jul 2011
Ashok Kumar Sharma Vs State of Jharkhand
Jharkhand High Court · (2011) 4 JCR 246
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471Reserve Bank of India Act, 1934 — Section 54B(5A)
High Courts21 Jul 2011Allowed
Enamul Haque Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 4 JCR 307
High Courts21 Jul 2011Allowed
Shyam Das Singh Vs The State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 21, 406, 409, 420
High Courts20 Jul 2011Dismissed
Suhari Devi alias Sohri Devi Vs Central Coalfields Limited and Others
Jharkhand High Court · AIR 2012 Jhar 7
Constitution of India, 1950 — Article 226
High Courts20 Jul 2011Allowed
Pramila Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 343
High Courts20 Jul 2011
Smt. Kamoda Devi Vs M/s Steel Authority of India Ltd. and Others
Jharkhand High Court · (2011) 4 JCR 310
High Courts20 Jul 2011Dismissed
Kadmi Mandalain and Another Vs Nomita Panjarin and Others Mangli Devi Vs Suchitta Panjharin and Another
Jharkhand High Court · (2011) 4 JCR 248
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts20 Jul 2011
Sharda Ferro Works Private Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0216
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)