High Courts11 Oct 2011Dismissed
Sado Samad and Others Vs State of Jharkhand and Namsi Kui
Jharkhand High Court · (2011) 10 JH CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 145
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 893 of 1,481
High Courts11 Oct 2011Dismissed
Madina Khatoon Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 10 JH CK 0012
High Courts11 Oct 2011
Rama Charan Lall, Chhotu Oraon and Sita Ram Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 10 JH CK 0011
High Courts11 Oct 2011
Tata Cummins Ltd. Vs Regional Provident Fund Commissioner, East Singhbhum and Others
Jharkhand High Court · (2011) 10 JH CK 0009
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17(1), 8(F)
High Courts10 Oct 2011
Md. Nayeemuddin Ansari Vs The State of Jharkhand and Faruque Khan
Jharkhand High Court · (2011) 10 JH CK 0055
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 142
High Courts10 Oct 2011Allowed
The State of Jharkhand Vs Vishwanath Sah and Others
Jharkhand High Court · (2011) 10 JH CK 0040
High Courts10 Oct 2011Dismissed
Sanjay Kumar Singh Vs Janeshwar Singh and Another
Jharkhand High Court · (2011) 10 JH CK 0038
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 7 Rule 14, Order 7 Rule 14(3)
High Courts10 Oct 2011Dismissed
Rajan Mahto @ Rajen Mahto Vs The State of Jharkhand, Dewan Mahto and Kalicharan Mahto
Jharkhand High Court · (2011) 10 JH CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)
High Courts10 Oct 2011
Bageshwari Prasad Vs The State of Jharkhand and Pradeep Singh
Jharkhand High Court · (2011) 10 JH CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83
High Courts10 Oct 2011Dismissed
Neyar Alam @ Naiyer Alam and.Sarfraz Alam @ Bholu @ Bhola Vs The State of Jharkhand and Ors
Jharkhand High Court · (2011) 10 JH CK 0028
High Courts10 Oct 2011
Lagnu Kumar Vs Jharkhand State Electricity Board and others
Jharkhand High Court · (2011) 10 JH CK 0024
High Courts10 Oct 2011
Smt. Sushma Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 10 JH CK 0020
High Courts10 Oct 2011
Subodh Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2011) 10 JH CK 0015
Penal Code, 1860 (IPC) — Section 302
High Courts10 Oct 2011Dismissed
Arun Kumar Srivastava Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 10 JH CK 0014
High Courts10 Oct 2011Dismissed
Manoj Singh and Another Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 1 JCR 159
Prevention of Food Adulteration Act, 1954 — Section 10(1), 10(7), 14, 16(1), 19
High Courts10 Oct 2011Allowed
Sogen Murmu Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 10 JH CK 0007
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 5, 6, 7, 71(2)Santhal Pargana Tenancy (Supplementary) Rules, 1950 — Rule 3, 3(1), 3(2), 3(3), 3(5)
High Courts27 Sept 2011Dismissed
R.K. Mining Private Limited Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2011) 09 JH CK 0115
Constitution of India, 1950 — Article 226
High Courts27 Sept 2011Dismissed
Vikromatic Steel Private Limited Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 09 JH CK 0114
High Courts27 Sept 2011Dismissed
Bhawani Ferrous Private Limited Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · AIR 2012 Jhar 49
High Courts27 Sept 2011Dismissed
Pragya Manini Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 09 JH CK 0063