High Courts17 Oct 2011Dismissed
Nunulal Kisku Vs Hopa Kisku and Another
Jharkhand High Court · (2012) 2 JCR 325 : (2012) 2 JLJR 306
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Limitation Act, 1963 — Article 65
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 891 of 1,481
High Courts17 Oct 2011Dismissed
Sunil Soren Vs Dilip Hembram and Others
Jharkhand High Court · (2011) 10 JH CK 0004
Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts14 Oct 2011
Rajendra Prasad Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2012) 1 JCR 145
Constitution of India, 1950 — Article 14, 16Limitation Act, 1963 — Section 5
High Courts14 Oct 2011Dismissed
Ajay Amolchand Bafna @ Ajay Bafna Vs Directorate of Enforcement
Jharkhand High Court · (2012) 1 JCR 142
Criminal Procedure Code, 1973 (CrPC) — Section 82
High Courts14 Oct 2011Dismissed
Purushottam Das Gajjar Vs The State of Jharkhand
Jharkhand High Court · (2011) 10 JH CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts14 Oct 2011
Md. Jahir, Md. Chhanguri and Md. Nasir Vs The State of Jharkhand
Jharkhand High Court · (2011) 10 JH CK 0047
High Courts14 Oct 2011
Hiralal Mahato Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 10 JH CK 0022
High Courts14 Oct 2011Allowed
Mundrika Singh Vs Bihar State Cooperative Land Development Bank and Others
Jharkhand High Court · (2011) 10 JH CK 0019
High Courts13 Oct 2011Dismissed
Swarup Mandal Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 10 JH CK 0061
Penal Code, 1860 (IPC) — Section 323, 379, 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 12(1)
High Courts13 Oct 2011
Rajneesh Misra Vs Union of India and Others Smt. Manju Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 10 JH CK 0051
High Courts13 Oct 2011
Smt. Gauri Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 151
Jharkhand Service Code, 2001 — Rule 231
High Courts13 Oct 2011Dismissed
Rajesh Singh Vs The Union of India, The State of Jharkhand and Subodh Kant Sahay
Jharkhand High Court · (2011) 10 JH CK 0039
High Courts13 Oct 2011Dismissed
Ganga Thakur and Others Vs Laxmi Thakur and Others
Jharkhand High Court · (2012) 1 JCR 96
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts13 Oct 2011Dismissed
Awadhesh Kumar Singh @ Singhji and Nand Gopal Sahu @ Nandu Gopal Sahu Vs The State of Jharkhand and Sunil Kumar
Jharkhand High Court · (2011) 10 JH CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145Penal Code, 1860 (IPC) — Section 147, 148, 149, 188, 323
High Courts13 Oct 2011Dismissed
The Jharkhand Rajya Project Balika Uchcha Vidyalaya Shikshak/Karmchari Sangh and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) CriLJ 1152
High Courts13 Oct 2011
Manas Dutta Vs The Jharkhand State Electricity Board and others
Jharkhand High Court · (2011) 10 JH CK 0025
High Courts12 Oct 2011Dismissed
Ram Sajjan Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 10 JH CK 0056
Bihar Service Code, 1952 — Rule 56A
High Courts12 Oct 2011Allowed
Subhash Kumar Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 10 JH CK 0050
High Courts12 Oct 2011
Rajiv Ranjan Singh, Lalan Kumar Singh Vs Union of India and Others
Jharkhand High Court · (2011) 10 JH CK 0049
High Courts12 Oct 2011Dismissed
Tata Engineering and Locomotive Company Ltd. (Now, Tata Motors Ltd.) Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 10 JH CK 0045