High Courts12 Oct 2011
Dharmadeo Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 10 JH CK 0044
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 892 of 1,481
High Courts12 Oct 2011
Ugrah Narayan Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 10 JH CK 0043
High Courts12 Oct 2011Dismissed
National Institute of Technology, Jamshedpur Vs Pradeep Singh and Others
Jharkhand High Court · (2012) 1 JCR 109
Limitation Act, 1963 — Section 5
High Courts12 Oct 2011Allowed
Shivji Raoji Bhai Patel @ S.R. Patel Vs The State of Jharkhand, Principal Sercretary, Forest and Environment Department, Government of Jharkhand-cum-Provisional Authority, Ranchi, Deputy Commissioner, Ranchi and Divisional Forest Officer, Ranchi
Jharkhand High Court · (2011) 10 JH CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 41, 42
High Courts12 Oct 2011Dismissed
Rajendra Prasad Sahu Vs Kamla Devi and Others
Jharkhand High Court · (2012) 1 JCR 210
Evidence Act, 1872 — Section 32
High Courts12 Oct 2011
Swarnalata Mery Toppo Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 10 JH CK 0021
High Courts12 Oct 2011
Dr. Krishna Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 10 JH CK 0018
High Courts12 Oct 2011Dismissed
Kamal Singh Vs Balkunwartala Singh
Jharkhand High Court · (2011) 10 JH CK 0017
High Courts12 Oct 2011Dismissed
M/s Bimla Kerosene Distributor Vs Indian Oil Corporation Ltd.
Jharkhand High Court · (2011) 10 JH CK 0016
Constitution of India, 1950 — Article 226
High Courts12 Oct 2011
Harendra Prasad Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 10 JH CK 0010
High Courts12 Oct 2011Dismissed
Shoe Kumar Sinha and Others Vs State of Jharkhand (Khas Mahal) and Others
Jharkhand High Court · (2012) 2 JCR 328
High Courts12 Oct 2011
Mantu Kumar and Another Vs Bihar State Road Transport Corporation and Others
Jharkhand High Court · AIR 2012 Jhar 12 : (2012) 1 JCR 121
High Courts12 Oct 2011Dismissed
Dhaniram Mahto and Others Vs Most. Rongo Devi and Others
Jharkhand High Court · (2011) 10 JH CK 0001
High Courts11 Oct 2011Dismissed
The State of Jharkhand and Ors Vs Chandra Shekhar Choubey
Jharkhand High Court · (2011) 10 JH CK 0059
High Courts11 Oct 2011
Lalku Mahto and Ajit Kumar Mahto Vs The State of Jharkhand
Jharkhand High Court · (2011) 10 JH CK 0054
Penal Code, 1860 (IPC) — Section 109, 120B, 403, 406, 409Prevention of Corruption Act, 1988 — Section 13(1)(D)(C), 13(2), 7
High Courts11 Oct 2011
Rajkumar Yadav @ Manjit Jee Vs The State of Jharkhand
Jharkhand High Court · (2011) 10 JH CK 0053
Penal Code, 1860 (IPC) — Section 34, 364(A)
High Courts11 Oct 2011Allowed
Mahabir Mandal (since deceased) and Babulal Yadav Vs The State of Jharkhand
Jharkhand High Court · (2012) 1 JCR 110
Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Oct 2011
Sunil Kumar Singh and Others Vs State of Bihar and Others
Jharkhand High Court · (2011) 10 JH CK 0048
High Courts11 Oct 2011
Court On Its Own Motion Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 157
High Courts11 Oct 2011Dismissed
Anand Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 103