COURT ARCHIVE

Jharkhand High Court judgments

29,615 judgments · page 889 of 1,481

High Courts11 Nov 2011Allowed

Sajal Chakraborty Vs State of Jharkhand

Jharkhand High Court · (2011) 11 JH CK 0075

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313, 389(1)Penal Code, 1860 (IPC) — Section 120B, 409, 420, 465, 467

High Courts11 Nov 2011Allowed

Nitai Chandra Dey Vs Chairman, Jharkhand State Electricity Board and Others

Jharkhand High Court · (2011) 11 JH CK 0056

High Courts11 Nov 2011

Balendra Singh Vs The State of Jharkhand

Jharkhand High Court · (2011) 11 JH CK 0042

Bihar Motor Vehicles Taxation Act, 1994 — Section 20, 22(2), 28, 28(1)Prevention of Corruption Act, 1988 — Section 13(1), 13(2)

High Courts11 Nov 2011Dismissed

Janardan Prasad Singh Vs State of Jharkhand

Jharkhand High Court · (2011) 11 JH CK 0039

Penal Code, 1860 (IPC) — Section 109, 120B, 409, 423, 424Prevention of Corruption Act, 1988 — Section 13(1), 13(2)Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 5(1)

High Courts11 Nov 2011Dismissed

Mahesh Khirwal Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 11 JH CK 0032

Criminal Procedure Code, 1973 (CrPC) — Section 144

High Courts11 Nov 2011

M/s. Karanpura Mining Corporation Vs M/s. Nalanda Ceramics and Industries Ltd.

Jharkhand High Court · (2011) 11 JH CK 0031

High Courts11 Nov 2011Dismissed

Anil Chandra Biswas Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 11 JH CK 0025

High Courts11 Nov 2011

B.I.F.R. Vs M/s. UMI Special Steel Ltd.

Jharkhand High Court · (2012) 1 JCR 24

Industrial Reconstruction Bank of India Act, 1984 — Section 40Limitation Act, 1963 — Article 137

High Courts11 Nov 2011

Brahamdeo Sharma Vs The State of Jharkhand

Jharkhand High Court · (2011) 11 JH CK 0023

Criminal Procedure Code, 1973 (CrPC) — Section 164Explosive Substances Act, 1908 — Section 3, 4, 5Penal Code, 1860 (IPC) — Section 120B

High Courts10 Nov 2011

Tara Nand Khan Vs Jharkhand State Housing Board and Others

Jharkhand High Court · (2011) 11 JH CK 0086

High Courts09 Nov 2011

Munshi Hembram Vs The Managing Director (MD)/Managements, Jharkhand State Housing Board and Others

Jharkhand High Court · (2011) 11 JH CK 0087

High Courts09 Nov 2011Dismissed

Union of India Vs Juber Mahto and Others Baiju Mahto Vs Union of India

Jharkhand High Court · (2012) 1 JCR 22

High Courts09 Nov 2011

Hindustan Steelworks Construction Limited, Bokaro Vs Uday Narayan Dubey and Others

Jharkhand High Court · (2011) 11 JH CK 0079

High Courts09 Nov 2011Allowed

Ramesh Agrawal Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 132 FLR 1096 : (2012) 2 JLJR 2 : (2012) 3 LLJ 487

High Courts09 Nov 2011

Jharkhand State Electricity Board and Others Vs M/s Sukh Sagar Metal Pvt. Ltd.

Jharkhand High Court · (2011) 11 JH CK 0077

High Courts09 Nov 2011Dismissed

Bharat Sanchar Nigam Limited and Others Vs Ajay Krishna

Jharkhand High Court · (2011) 11 JH CK 0030

High Courts09 Nov 2011

Tairini Devi Vs The State of Jharkhand

Jharkhand High Court · (2011) 11 JH CK 0028

High Courts09 Nov 2011Dismissed

Sajjad Ali Vs Tasiruddin Sheikh and Others

Jharkhand High Court · (2012) 3 JCR 321 : (2012) 2 JLJR 352

High Courts08 Nov 2011Allowed

Kamal Prasad and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 11 JH CK 0107

Bihar Reorganisation Act, 2000 — Section 72Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Constitution of India, 1950 — Article 14, 142, 16, 309

High Courts08 Nov 2011Allowed

Hemant Kumar Indwar Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 1 JCR 69