High Courts21 Nov 2011Dismissed
Sunil Kumar Das Vs Anil Kumar Das
Jharkhand High Court · (2012) 1 JCR 329 : (2012) 1 JLJR 148
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19, Order 9 Rule 13
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 887 of 1,481
High Courts21 Nov 2011
Prem Shankar Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 344
Constitution of India, 1950 — Article 226
High Courts21 Nov 2011Allowed
Shivnandarn Patar Vs The Circle Officer, Simdega and another
Jharkhand High Court · (2011) 11 JH CK 0021
High Courts21 Nov 2011Dismissed
Santosh Kumar Saw Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 BC 341
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts19 Nov 2011Allowed
Arbind Kumar Singh, Nil Ratan Singh and Ram Pratap Singh Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 11 JH CK 0099
Penal Code, 1860 (IPC) — Section 323, 342, 365, 386, 406
High Courts19 Nov 2011
Nirmal Oraon Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0057
High Courts19 Nov 2011
Rathindra Nath Bhattacharya Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0038
Penal Code, 1860 (IPC) — Section 34, 365
High Courts17 Nov 2011Dismissed
The State of Jharkhand Vs The District Consumer Forum, Palamau and Another
Jharkhand High Court · (2011) 11 JH CK 0102
Consumer Protection Act, 1986 — Section 2(1)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(1)Government of India Act, 1935 — Section 241
High Courts17 Nov 2011Allowed
Shobha Rani Mahato Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0064
Constitution of India, 1950 — Article 14
High Courts17 Nov 2011Allowed
Smt. Saraswati Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0045
High Courts17 Nov 2011Dismissed
Damodar Prasad and Others Vs Md. Kashmir Ali and Others
Jharkhand High Court · (2012) 4 JCR 155
Chotanagpur Tenancy Act, 1908 — Section 87
High Courts17 Nov 2011Dismissed
Bishwanath Dubey Vs State of Jharkhand
Jharkhand High Court · (2011) 11 JH CK 0020
Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Nov 2011Dismissed
Jai Nath Mahato and Another Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2012) 1 JCR 286
High Courts17 Nov 2011Dismissed
Damodar Prasad and Others Vs Md. Kashim Ali and Others
Jharkhand High Court · (2011) 11 JH CK 0009
Chotanagpur Tenancy Act, 1908 — Section 87
High Courts17 Nov 2011
Ghanshyam Rai and Others Vs Jitan Murmu and Others
Jharkhand High Court · (2012) 4 JCR 352 : (2012) 3 JLJR 103
Chotanagpur Tenancy Act, 1908 — Section 46(3A), 72
High Courts17 Nov 2011Allowed
Phulchand Minz Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 501
High Courts16 Nov 2011
Mita Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0095
High Courts16 Nov 2011
Angelina Bhengraj and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0094
High Courts16 Nov 2011Allowed
Rajiv Ranjan Singh @ Lallan Singh Vs Union of India and Others
Jharkhand High Court · (2011) 11 JH CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts16 Nov 2011
Jyodi Kisku and Pinu Pradhan Kisku Vs State of Jharkhand
Jharkhand High Court · (2011) 11 JH CK 0081