High Courts17 Feb 2012Dismissed
Sita Ram Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 02 JH CK 0081
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 866 of 1,481
High Courts16 Feb 2012Allowed
Sri Sheo Kumar Baranwal Vs The State of Bihar and Others
Jharkhand High Court · (2012) 4 JCR 319
Bihar State Hindu Religious Trust Act, 1950 — Section 8
High Courts16 Feb 2012Dismissed
B.L. Raina and another Vs State of Bihar (Now Jharkhand) and another
Jharkhand High Court · (2012) 133 FLR 558 : (2012) 2 JCR 406 : (2012) 3 LLJ 728 : (2012) LLR 641
Bihar Factories Rules, 1950 — Rule 100AConstitution of India, 1950 — Article 254Factories Act, 1948 — Section 92
High Courts16 Feb 2012Allowed
P.K. Saraf Vs The State of Bihar and Another
Jharkhand High Court · (2012) 133 FLR 626 : (2012) 2 JLJR 321
Bihar Factories Rules, 1950 — Rule 62(2)Factories Act, 1948 — Section 40(B), 92
High Courts16 Feb 2012Dismissed
Mukesh Ranjan Singh and Rajneesh Ranjan Srivastava @ Rajnish Srivastava Vs The State of Bihar and Nasrudin
Jharkhand High Court · (2012) 02 JH CK 0089
Penal Code, 1860 (IPC) — Section 387
High Courts16 Feb 2012Dismissed
B.L. Raina and Gopal Narayan Bhatia Vs The State of Bihar (now Jharkhand) and Factories Inspector, Jamshedpur Division No. 1, Jamshedpur
Jharkhand High Court · (2012) 133 FLR 558 : (2012) 2 JCR 406 : (2012) 3 LLJ 728 : (2012) LLR 641
Bihar Factories Act, 1950 — Section 92Bihar Factories Rules, 1950 — Rule 100AConstitution of India, 1950 — Article 254
High Courts15 Feb 2012Dismissed
Ajit Rajak and Others Vs All India Council for Technical Education, New Delhi and Others
Jharkhand High Court · (2012) 2 JLJR 384
High Courts15 Feb 2012
M/s. Accropoly Metal Industries Private Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 02 JH CK 0165
Bihar Industrial Area Development Authority Act, 1974 — Section 15
High Courts15 Feb 2012Allowed
Ghanshyam Das Tayal Vs The State of Bihar (Now Jharkhand), The Deputy Commissioner, Dhanbad, Sub Divisional Officer, Dhanbad and Additional District Magistrate (Supply), Dhanbad
Jharkhand High Court · (2012) 02 JH CK 0121
High Courts15 Feb 2012Dismissed
Chandra Kala Devi, Sidh Nath Singh and Kunwar Singh Vs The State of Jharkhand and Shambhu Nath Singh
Jharkhand High Court · (2012) 02 JH CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 107, 120B, 420, 464, 467
High Courts15 Feb 2012
Kamal Haiburu Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 02 JH CK 0106
High Courts15 Feb 2012Dismissed
Chandan Kumar Vs Bokaro Steel Plant
Jharkhand High Court · (2012) 3 JCR 275 : (2012) 2 JLJR 374
Constitution of India, 1950 — Article 226
High Courts15 Feb 2012Dismissed
Dr. Pradeep Kumar Vs The State of Jharkhand
Jharkhand High Court · (2012) 3 JCR 207
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120(B), 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13, 13(1)
High Courts15 Feb 2012Dismissed
Raja Ram Mandal Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 2 JCR 295 : (2012) 2 JLJR 386
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Feb 2012
Shekhar Chandra Mitra Vs The State of Jharkhand and others
Jharkhand High Court · (2012) 02 JH CK 0052
Penal Code, 1860 (IPC) — Section 471
High Courts15 Feb 2012Dismissed
M/s Tata Motors Limited Vs Union of India and others
Jharkhand High Court · (2012) 3 JCR 230 : (2012) 2 JLJR 106
Central Excise Tariff Act, 1985 — Section 3
High Courts15 Feb 2012Dismissed
Ram Babu Gupta and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 129
Constitution of India, 1950 — Article 226
High Courts15 Feb 2012
Sri Birendra Kumar Agarwala Vs The State of Jharkhand and others
Jharkhand High Court · (2012) 02 JH CK 0040
High Courts15 Feb 2012
Tapati Rani Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 207 : (2012) 2 JLJR 311
Constitution of India, 1950 — Article 226
High Courts15 Feb 2012
Bijli Mahato Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JLJR 405