High Courts29 Feb 2012Dismissed
State of Jharkhand and Others Vs Anil Kumar
Jharkhand High Court · (2012) 2 JCR 336
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 864 of 1,481
High Courts28 Feb 2012Allowed
Lakhan Lal Sahu alias Lakhan Sahu and Pradeep Sahu Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 479
Chotanagpur Tenancy Act, 1908 — Section 71A, 72
High Courts28 Feb 2012Dismissed
Dharamvir Bhadaria Vs Union of India Arun Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2012) 2 JLJR 99
Criminal Procedure Code, 1973 (CrPC) — Section 196(2), 482Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 3(1)
High Courts28 Feb 2012Allowed
Jharkhand State Electricity Board Vs The Union of India and Others
Jharkhand High Court · (2012) 02 JH CK 0019
High Courts24 Feb 2012Allowed
Yamuna Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 488
Constitution of India, 1950 — Article 226
High Courts24 Feb 2012
Pandav Kumar Vs Union of India and Others
Jharkhand High Court · (2012) 4 JLJR 300 : (2012) 2 JLJR 129
Constitution of India, 1950 — Article 226
High Courts24 Feb 2012Dismissed
Chandrakant Gopalka Vs The State of Bihar and Another
Jharkhand High Court · (2012) 02 JH CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 452
High Courts24 Feb 2012
Ramji Lal Sarda Vs Gopal Sharan Nath Sahdeo Ors.
Jharkhand High Court · (2012) 2 JCR 565
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11Conduct of Elections Rules, 1961 — Rule 66ARepresentation of the People Act, 1951 — Section 80A, 81, 87
High Courts23 Feb 2012Allowed
Basudeo Tiwary and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 2 JLJR 350
Penal Code, 1860 (IPC) — Section 153, 34, 469, 499, 501
High Courts23 Feb 2012Allowed
Sridhar Nath Sinha @ S.N. Sinha and J.S. Pakhrana Vs The State of Bihar and Another
Jharkhand High Court · (2012) 133 FLR 561
Contract Labour (Regulation and Abolition) Central Rules, 1971 — Rule 81(1)Minimum Wages Act, 1948 — Section 22A
High Courts23 Feb 2012Dismissed
Jawa Kachhap Vs The State of Bihar and Others
Jharkhand High Court · (2012) 3 JCR 227 : (2012) 2 JLJR 192
Constitution of India, 1950 — Article 226
High Courts23 Feb 2012Allowed
Kochukunju Daniel and Others Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2012) 2 JCR 482
Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420
High Courts23 Feb 2012Dismissed
Anil Singh Vs State of Jharkhand
Jharkhand High Court · (2012) 2 JLJR 76
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 394, 411
High Courts23 Feb 2012Allowed
Sridhar Nath Sinha @ S.N. Sinha and Another Vs State of Bihar and Another
Jharkhand High Court · (2012) 133 FLR 561
Minimum Wages Act, 1948 — Section 22A
High Courts23 Feb 2012Allowed
South Easter Railway and Prabir Kumar Gangopadhyay Vs The State of Jharkhand and Sardar Mahendra Singh
Jharkhand High Court · (2012) 02 JH CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 482Eviction of Unauthorized Occupants Act, 1971 — Section 5(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 295, 323
High Courts22 Feb 2012Dismissed
Kandey Ram Purty Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 02 JH CK 0167
High Courts22 Feb 2012
Mahipal Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 02 JH CK 0164
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 5, 5, 6, 6
High Courts22 Feb 2012Dismissed
Ram Kumar Lal @ R.K. Lal Vs The State of Bihar (now Jharkhand) and Shri Birendra Kumar Thakur, Inspector of Factory, Dhanbad Circle No. 1, Dhanbad
Jharkhand High Court · (2012) 02 JH CK 0162
Bihar Factories Rules, 1950 — Rule 71Factories Act, 1948 — Section 106, 2, 46(2), 92
High Courts22 Feb 2012
Chandrika Tiwary and Others Vs August Tiwary and Others
Jharkhand High Court · (2012) 02 JH CK 0107
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts22 Feb 2012Dismissed
Anup Kumar Gupta Vs The State of Bihar (now Jharkhand) Shri Birendra Kumar Thakur, Inspector of Factory, Dhanbad Circle No. 1, Dhanbad
Jharkhand High Court · (2012) 02 JH CK 0091
Bihar Factories Act, 1950 — Section 45