High Courts01 Mar 2012Allowed
M/s. Bharat Coking Coal Ltd. Vs Their Workmen Being Represented by the President, National Coal Workers Congress, Khas Kusunda Colliery Branch, Dhanbad
Jharkhand High Court · (2012) 134 FLR 93 : (2012) LLR 954
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 863 of 1,481
High Courts01 Mar 2012Dismissed
Rajib Ranjan, Chairman, J.S.E.B. Vs Madhuri Kumari and State of Jharkhand
Jharkhand High Court · AIR 2012 Jhar 112
Constitution of India, 1950 — Article 142, 226
High Courts01 Mar 2012
Arwind Kumar Dubey and Satish Prasad Singh Vs The State of Bihar and Others
Jharkhand High Court · (2012) 2 JCR 525
Constitution of India, 1950 — Article 226
High Courts01 Mar 2012
Amar Chandra Mandal and Param Mandal @ Paran Mandal Vs The State of Jharkhand
Jharkhand High Court · (2012) 2 JLJR 141
Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts01 Mar 2012
Asin Manjhi Vs The Chairman-cum-Managing Director, Central Coalfield Ltd., Ranchi and Others
Jharkhand High Court · (2012) 3 JCR 274
Constitution of India, 1950 — Article 226
High Courts01 Mar 2012
Smt. Malti Saha, Sri J.K. Saha and Sri Sukhdeo Ram Vs Union of India, The State of Bihar, The Regional Director, Employees State Insurance Corporation, Patna and The Insurance Inspector, employees State Insurance Corporation, Patna
Jharkhand High Court · (2012) 134 FLR 94 : (2012) 2 JCR 485 : (2012) 2 JLJR 221 : (2012) 4 LLJ 757
Employees State Insurance Act, 1948 — Section 45(2), 85
High Courts01 Mar 2012Dismissed
Panchu Marandi Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2012) 2 JLJR 173
Penal Code, 1860 (IPC) — Section 302
High Courts01 Mar 2012Allowed
M/s. Bharat Coking Coal Limited Vs Their Workmen Being Represented by the President, National Coal Workers Congress, Khas Kusunda Colliery Branch, P.O. Kusunda, P.S. Kenduadih, Dhanbad
Jharkhand High Court · (2012) 134 FLR 93 : (2012) LLR 954
High Courts01 Mar 2012
Rama Shankar Singh Vs Central Bank of India and Others
Jharkhand High Court · (2012) 2 JLJR 439
Central Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 18Constitution of India, 1950 — Article 226
High Courts01 Mar 2012Dismissed
Uma Shankar Malviya Vs Central Bureau of Investigation
Jharkhand High Court · (2012) 03 JH CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 109Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts01 Mar 2012Allowed
Bijendra Kumar Sinha and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 523
Constitution of India, 1950 — Article 226
High Courts01 Mar 2012
M/s. Hindustan Malleables and Forgings Ltd. Vs State of Bihar and Others
Jharkhand High Court · (2012) 4 JCR 247
Land Acquisition Act, 1894 — Section 10, 9
High Courts29 Feb 2012
Sri Prodyut Mukherjee Vs The State of Jharkhand
Jharkhand High Court · (2012) 02 JH CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts29 Feb 2012Dismissed
S.K. Bikes Pvt. Ltd. Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 02 JH CK 0154
Constitution of India, 1950 — Article 14, 19(1)(g), 21
High Courts29 Feb 2012Allowed
Reliance Infocom Limited and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 02 JH CK 0066
Penal Code, 1860 (IPC) — Section 415, 420
High Courts29 Feb 2012Dismissed
Jagarnath Hansda Vs The State of Jharkhand
Jharkhand High Court · (2012) 2 JLJR 199
Penal Code, 1860 (IPC) — Section 302
High Courts29 Feb 2012Dismissed
Suniram Marandi and Another Vs The State of Jharkhand
Jharkhand High Court · (2012) 2 JLJR 209
Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Feb 2012Dismissed
M/s D.N. Singh Construction Co., Chitra Deoghar and Others Vs The State of Bihar and Another
Jharkhand High Court · (2012) 2 JCR 502 : (2012) 2 JLJR 218
Income Tax Act, 1961 — Section 271(1)(c), 271C, 276C, 277, 278BNegotiable Instruments Act, 1881 (NI) — Section 141, 2
High Courts29 Feb 2012Allowed
Girdhari Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 470
Constitution of India, 1950 — Article 226
High Courts29 Feb 2012Partly Allowed
M/s. D.N. Singh Construction Co. and Others Vs State of Bihar and Another
Jharkhand High Court · (2012) 2 JCR 502 : (2012) 2 JLJR 218
Income Tax Act, 1961 — Section 141, 271(1)(c), 271C, 276C, 277