High Courts15 Feb 2012Dismissed
Santosh Kumar Choubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 203 : (2012) 2 JLJR 393
Penal Code, 1860 (IPC) — Section 420, 467
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 867 of 1,481
High Courts14 Feb 2012Dismissed
Raju Kumar Upadhyay and Others Vs State of Jharkhand and Others Poonam Kumari Mishra Vs Jharkhand Academic Council and Others
Jharkhand High Court · (2012) 4 JCR 63
Constitution of India, 1950 — Article 14, 162
High Courts14 Feb 2012Dismissed
Jagarnath Oraon Vs The State of Jharkhand
Jharkhand High Court · (2012) 2 JLJR 314
Penal Code, 1860 (IPC) — Section 302
High Courts14 Feb 2012
Sidhartha Gupta Vs The State of Jharkhand and Sumona Roy
Jharkhand High Court · (2012) 02 JH CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 498(A)
High Courts14 Feb 2012Dismissed
Chhaya Rani Bose and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JLJR 61
Criminal Procedure Code, 1973 (CrPC) — Section 107Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 306, 323, 406, 498A
High Courts14 Feb 2012Allowed
Ramesh Prasad Sinha Vs State of JHARKHAND and Others
Jharkhand High Court · (2012) 02 JH CK 0132
Penal Code, 1860 (IPC) — Section 406, 420
High Courts14 Feb 2012Dismissed
Krishna Nand Tripathi Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 486
Constitution of India, 1950 — Article 246Mineral Conservation and Development Rules, 1988 — Rule 12(4), 18(3), 31, 33(3), 33(4)Mines and Minerals (Development and Regulation) Act, 1957 — Section 18, 18(2), 18(3), 2, 5
High Courts14 Feb 2012
Alakh Narayan Jha Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 02 JH CK 0113
Constitution of India, 1950 — Article 226
High Courts14 Feb 2012Allowed
Smt. Sharda Devi Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 02 JH CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts14 Feb 2012Allowed
Ashish Dalmia, Satya Pada Garai and M/s Raj Mahal Quartz-sand and Kaolin Company, Rajmahal, Sahibganj Vs The State of Bihar and Vijoy Kumar Ojha
Jharkhand High Court · (2012) 3 JCR 210 : (2012) 2 JLJR 408
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 3(1), 30, 30(1), 32Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 155(2)Mines and Minerals (Development and Regulation) Act, 1957 — Section 4(1)
High Courts14 Feb 2012
Satyendra Singh and Others Vs The State of Bihar
Jharkhand High Court · (2012) 02 JH CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 239Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 120B, 414
High Courts14 Feb 2012
Dobro Sundi Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 127
High Courts14 Feb 2012
Md. Quaiser Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 02 JH CK 0041
High Courts14 Feb 2012Allowed
Dhanbir Munda Vs The State of Jharkhand
Jharkhand High Court · (2012) 2 JLJR 353
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 303, 304, 326
High Courts13 Feb 2012Dismissed
Santosh Dung Dung Vs The State of Jharkhand, The Director General-cum-Inspector General of Police, Jharkhand, Ranchi, The Dy. Inspector General of Police, South Chhotanagpur Range, Ranchi and Sr. S.R. Ranchi, Ranchi
Jharkhand High Court · (2012) 2 JLJR 316
High Courts13 Feb 2012
Mita Pandey Vs State of JHARKHAND and Others
Jharkhand High Court · (2012) 02 JH CK 0140
High Courts13 Feb 2012Allowed
Rajeev Kumar Vs State of JHARKHAND and Another
Jharkhand High Court · (2012) 02 JH CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Penal Code, 1860 (IPC) — Section 436
High Courts13 Feb 2012Dismissed
Kameshwar Sahu Vs State of Jharkhand and others
Jharkhand High Court · (2012) 02 JH CK 0115
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3
High Courts13 Feb 2012Dismissed
Manoj Kumar Babulal Punamiya Vs State of Jharkhand
Jharkhand High Court · (2012) 02 JH CK 0077
Penal Code, 1860 (IPC) — Section 120(B), 409, 420, 423, 424Prevention of Corruption Act, 1988 — Section 10, 13, 13(1), 13(2), 7Prevention of Money-Laundering Act, 2002 — Section 3, 4, 45
High Courts13 Feb 2012Dismissed
Kutubuddin Momin Vs The State of Jharkhand
Jharkhand High Court · (2012) 02 JH CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409