COURT ARCHIVE

Jharkhand High Court judgments

29,615 judgments · page 868 of 1,481

High Courts13 Feb 2012Allowed

M/s Tetulia Coke Plant Pvt. Ltd. Vs Bank of India

Jharkhand High Court · AIR 2013 Jhar 12 : (2013) 1 BC 493 : (2012) 3 JCR 455

Companies Act, 1956 — Section 529, 529ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(3A), 13(4), 17Transfer of Property Act, 1882 — Section 69, 69A

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High Courts10 Feb 2012Dismissed

Gafur Mian @ Kutli Mian Vs The State of Jharkhand

Jharkhand High Court · (2012) CriLJ 2656 : (2012) 2 JLJR 323

Penal Code, 1860 (IPC) — Section 306

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High Courts10 Feb 2012Allowed

Rutu Munda @ Ritupuran Munda and Ramautar Seth Vs The State of JHARKHAND and Others

Jharkhand High Court · (2012) 02 JH CK 0133

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High Courts10 Feb 2012Allowed

Dhiren Singh Vs State of Jharkhand

Jharkhand High Court · (2012) 02 JH CK 0079

Arms Act, 1959 — Section 27Criminal Law (Amendment) Act, 1932 — Section 17Criminal Procedure Code, 1973 (CrPC) — Section 439, 440

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High Courts10 Feb 2012

Dilip Kumar Rabidas Vs The State of Jharkhand, The Secretary, Department of Health, Govt. of Jharkhand, Ranchi, Deputy Secretary, Department of Health, Govt. of Jharkhand, Ranchi and Civil Surgeon, Godda

Jharkhand High Court · (2012) 02 JH CK 0074

Constitution of India, 1950 — Article 226

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High Courts10 Feb 2012Allowed

Ashok Kumar Singh Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 02 JH CK 0039

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 10

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High Courts09 Feb 2012Dismissed

Digeshwar Mistry @ Digu Mistry Vs The State of Jharkhand

Jharkhand High Court · (2012) 02 JH CK 0158

Criminal Procedure Code, 1973 (CrPC) — Section 389(1)

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High Courts09 Feb 2012Allowed

Shyam Sundar Agarwalla, Banwari Lal Agarwalla, Surendra Kumar @ Surendra Kumar Agarwalla and Ramesh Kumar Agarwalla Vs The State of JHARKHAND and The Branch Manager, Punjab National Bank, Jharia Branch, Jharia

Jharkhand High Court · (2012) 2 JCR 497 : (2012) 2 JLJR 94

Criminal Procedure Code, 1973 (CrPC) — Section 320(3), 321Penal Code, 1860 (IPC) — Section 109, 120B, 149, 34, 406

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High Courts09 Feb 2012Dismissed

Basudeo Mandal, Gulab Mandal and Bari @ Badari Mandal Vs State of Jharkhand

Jharkhand High Court · (2012) 2 JLJR 407

Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 201, 302

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High Courts09 Feb 2012Allowed

Islam Ansari Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 3 JCR 485 : (2012) 3 JLJR 80

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High Courts09 Feb 2012Allowed

M/s Steel Authority of India Limited, Bokaro Vs The Presiding Officer, Labour Court, Bokaro and P.N. Sinha

Jharkhand High Court · (2012) 135 FLR 1089 : (2012) 4 JCR 275

Industrial Disputes Act, 1947 — Section 33, 33A

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High Courts09 Feb 2012

M/s Metallurgical Engineering and Consultant (India) Limited Vs Commissioner of Income Tax, Ranchi

Jharkhand High Court · (2012) 2 JLJR 138

Income Tax Act, 1961 — Section 256(1), 80, 80O

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High Courts08 Feb 2012