High Courts03 Apr 2012
Modi Projects Ltd., Ranchi Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 136 : (2012) 3 JLJR 60
Constitution of India, 1950 — Article 14, 21
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 852 of 1,481
High Courts03 Apr 2012Allowed
Rajendra Bhuia Vs Central Coalfields Limited and others
Jharkhand High Court · (2012) 04 JH CK 0164
High Courts03 Apr 2012
Sabita Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) CriLJ 3605 : (2012) 2 JCR 647 : (2012) 3 JLJR 27
Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 201Penal Code, 1860 (IPC) — Section 323, 498A
High Courts03 Apr 2012
M/s Mantra International Vs Union of India and Others
Jharkhand High Court · (2012) 04 JH CK 0140
High Courts03 Apr 2012Allowed
Abhay Agrawal and others Vs State of Jharkhand and another
Jharkhand High Court · (2012) 04 JH CK 0137
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 307, 395, 406, 482, 498A
High Courts03 Apr 2012Allowed
Tata Steel Limited Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2012 Jhar 83 : (2012) 3 JCR 284 : (2012) 4 JLJR 509 : (2012) 51 VST 82
Constitution of India, 1950 — Article 19, 19(1), 301, 302, 303Jharkhand Entry Tax Act on Consumption Or Use of Goods Act, 2011 — Section 2, 3, 4, 4(3), 5Jharkhand Value Added Tax Act, 2005 — Section 11, 11(2), 11(3), 96
High Courts03 Apr 2012
Bijendra Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 665 : (2012) 3 JLJR 388
Constitution of India, 1950 — Article 226
High Courts03 Apr 2012
Shailendra Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0118
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 120B, 307, 326, 34, 341
High Courts03 Apr 2012Dismissed
A.P. Srivastava Vs The State of Jharkhand
Jharkhand High Court · (2012) 04 JH CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 160Income Tax Act, 1961 — Section 131, 133APenal Code, 1860 (IPC) — Section 120B, 34, 409, 420, 423
High Courts03 Apr 2012
Pramod Khosla Vs State of Jharkhand
Jharkhand High Court · (2012) 04 JH CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts03 Apr 2012
S.K. Verma Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0112
High Courts03 Apr 2012
Tej Narayan Thakur and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0072
High Courts03 Apr 2012Allowed
M/s Anjaney Ferro Alloys Ltd Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2012 Jhar 124 : (2012) 3 JCR 298 : (2012) 3 JLJR 399
Bihar Electricity Duty Act, 1948 — Section 1, 10, 185, 2(d), 28Bihar Electricity Duty Rules, 1949 — Rule 11, 14, 2, 3, 4Bihar Reorganisation Act, 2000 — Section 85
High Courts03 Apr 2012Dismissed
M/s Farinni Eleven Up and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 192 ECR 108 : (2012) 3 JCR 55 : (2012) 3 JLJR 169
Bihar and Orissa Excise Act, 1915 — Section 10, 11(2), 12(1), 12(3), 13Constitution of India, 1950 — Article 14Councils Act, 1894 — Section 5
High Courts02 Apr 2012Dismissed
Ravindra Kumar Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 04 JH CK 0165
High Courts02 Apr 2012
Deoghar Municipal Corporation Vs Bharat Ojha
Jharkhand High Court · (2012) 04 JH CK 0163
High Courts02 Apr 2012Allowed
Murari Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 636 : (2012) 4 JLJR 59
High Courts02 Apr 2012
National Institute of Technology Teacher's Association, Jamshedpur Vs The Union of India and Others
Jharkhand High Court · (2012) 04 JH CK 0144
High Courts02 Apr 2012
Sitaram Prasad Vs The State of Jharkhand, Director General-cum-I.G. of Police, Jharkhand, Ranchi, Deputy Inspector General of Police, South Chottanagpur Range, Ranchi and Sup'dt. of Police, Chaibasa, West Singhbhum
Jharkhand High Court · (2012) 04 JH CK 0139
Constitution of India, 1950 — Article 226
High Courts02 Apr 2012
Lalan Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 428 : (2012) 4 JLJR 7