High Courts02 Apr 2012
M/s. National Printers, Lalpur, Ranchi Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0130
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 853 of 1,481
High Courts02 Apr 2012Dismissed
Punam Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0129
High Courts02 Apr 2012
Narasingh Kumar Pathak Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 463 : (2012) 3 JLJR 397
Constitution of India, 1950 — Article 226
High Courts02 Apr 2012
Mahesh Bhatia Vs The State of Jharkhand
Jharkhand High Court · (2012) 04 JH CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts02 Apr 2012
Sanjiv Kumar Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0111
High Courts02 Apr 2012Dismissed
Anita Devi Vs Indian Oil Corporation Limited and others
Jharkhand High Court · (2012) 2 JCR 635 : (2012) 4 JLJR 437
High Courts02 Apr 2012Dismissed
Subash Chandra Roy and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0053
High Courts02 Apr 2012Dismissed
Bipin Kumar Verma Vs Employers in relation to the Management of UCO Bank, Hirapur, Dhanbad
Jharkhand High Court · (2012) 04 JH CK 0052
High Courts30 Mar 2012Allowed
Baikunth Nandan Singh Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2012) 3 JCR 98
Constitution of India, 1950 — Article 226
High Courts30 Mar 2012Allowed
Devendra Kumar Singh Vs Central Bureau of Investigation
Jharkhand High Court · (2012) 03 JH CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 197, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19
High Courts30 Mar 2012
Dr. Pradeep Kumar Vs The State of Jharkhand
Jharkhand High Court · (2012) 03 JH CK 0162
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13I
High Courts30 Mar 2012Disposed Off
Rekha Verma Vs Union of India and Others
Jharkhand High Court · (2012) 2 JCR 596
Income Tax Act, 1961 — Section 127, 132
High Courts30 Mar 2012Allowed
Pawan Kumar Gupta Vs Devanti Devi
Jharkhand High Court · (2012) 03 JH CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A
High Courts30 Mar 2012Dismissed
Union of India Vs Niladhaj Bahadur and Others
Jharkhand High Court · (2012) 03 JH CK 0130
High Courts30 Mar 2012Dismissed
M/s. Pre-Stressed Udyog (India) Pvt. Ltd. Vs The Commissioner of Central Excise, Ranchi
Jharkhand High Court · (2012) 284 ELT 12 : (2012) 2 JCR 593 : (2012) 3 JLJR 426
Central Excises and Salt Act, 1944 — Section 11AC
High Courts30 Mar 2012Allowed
M/s. Fameco Promoters and Developers, Jamshedpur, Shri Ujjal Banerjee and Shri Prabir Kumar Bardhan Vs The State of Bihar (Now Jharkhand) and Shri Samit Sen Gupta
Jharkhand High Court · (2012) 2 JCR 592
Penal Code, 1860 (IPC) — Section 406, 420
High Courts30 Mar 2012Dismissed
Meena Narayan and Others Vs The State of Bihar (Now Jharkhand) and Shri L. Vijay Sagar
Jharkhand High Court · (2012) 03 JH CK 0067
Penal Code, 1860 (IPC) — Section 323, 34, 406, 420
High Courts30 Mar 2012
S.N. Ganguly Vs Union of India and Others
Jharkhand High Court · (2012) 3 JCR 79 : (2012) 4 JLJR 253
Railway Services (Pension) Rules, 1993 — Rule 15
High Courts29 Mar 2012
Employers in Relation to The Management of Kusunda Area No. VI of M/s. Bharat Coking Coal Limited, Dhanbad Vs Their Workman Being Represented by Sri. N.J. Arun, Organizing Secretary, Rashtriya Colliery Mazdoor Sangh, Dhanbad and Another
Jharkhand High Court · (2012) 3 JLJR 218
High Courts29 Mar 2012Allowed
Jagdish Das Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 29
Constitution of India, 1950 — Article 226