High Courts10 Apr 2012
Gauri Shankar Sahu Vs The State of Jharkhand and others
Jharkhand High Court · (2012) 04 JH CK 0189
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 850 of 1,481
High Courts10 Apr 2012Dismissed
Kumar Yatendra and others Vs The State of Jharkhand and another
Jharkhand High Court · (2012) 04 JH CK 0187
Penal Code, 1860 (IPC) — Section 323, 34, 341, 379
High Courts10 Apr 2012Allowed
Lallan Singh Vs The State of Jharkhand and Labour Enforcement Officer
Jharkhand High Court · (2012) 04 JH CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts10 Apr 2012
Nawal Kishore Prasad Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 420
High Courts10 Apr 2012Allowed
H.K. Akhauri, A.R. Murarka, N.P. Singh and Laxmi Prasad Vs The Stale of Bihar (Now Jharkhand) and Mrs. Meena Narayani
Jharkhand High Court · (2012) 2 JLJR 328
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Penal Code, 1860 (IPC) — Section 109, 323, 34, 341, 354
High Courts10 Apr 2012
Manik Lal Dutta Vs Central Coalfileds Ltd. and Others
Jharkhand High Court · (2012) 04 JH CK 0143
High Courts10 Apr 2012
Bidhi Chandra Ram and Ram Chandra Paswan Vs The State of Bihar and Others
Jharkhand High Court · (2012) 04 JH CK 0138
Constitution of India, 1950 — Article 226
High Courts10 Apr 2012Allowed
Mahadeo Sharma Vs The State of Jharkhand and Shivjee Sharma
Jharkhand High Court · (2012) 04 JH CK 0088
Penal Code, 1860 (IPC) — Section 323, 34, 405, 406, 415
High Courts10 Apr 2012Allowed
Abinash Kumar Ojha Vs State of Jharkhand and another
Jharkhand High Court · (2012) 04 JH CK 0078
Negotiable Instruments Act, 1881 (NI) — Section 138, 2Penal Code, 1860 (IPC) — Section 120B, 405, 406, 415, 420
High Courts10 Apr 2012Allowed
Taurian Infrastructure Pvt. Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0064
Bihar Land Reforms Act, 1950 — Section 4(h)
High Courts10 Apr 2012Dismissed
Anant Ram and Others Vs Prabha Devi @ Prabhat Devi and Others
Jharkhand High Court · (2012) 4 JCR 266
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Apr 2012Allowed
Ajay Kumar Gupta @ Ajay Gupta Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 04 JH CK 0032
Companies Act, 1956 — Section 21, 23, 23(3)Penal Code, 1860 (IPC) — Section 120B, 406, 415, 420
High Courts10 Apr 2012Dismissed
Basant Pd. Sahu Vs The State of Jharkhand and Another
Jharkhand High Court · (2008) CrLJ 1146
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts10 Apr 2012Dismissed
Om Prakash Sultania Vs The State of Bihar (Now Jharkhand) and Another
Jharkhand High Court · (2012) 04 JH CK 0007
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 166, 21, 323
High Courts10 Apr 2012
Banshidhar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 135 : (2013) 3 JLJR 450
High Courts09 Apr 2012
Janardan Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0185
High Courts09 Apr 2012Allowed
Tapas Kumar Lahiri Vs State of Jharkhand and another
Jharkhand High Court · (2012) 04 JH CK 0180
Penal Code, 1860 (IPC) — Section 193, 199, 204, 468
High Courts09 Apr 2012Allowed
Shri Jhimi Lal Paswan Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0109
Constitution of India, 1950 — Article 226
High Courts09 Apr 2012Allowed
Veer Krishna Sahay Vs M/s Vardaan Builders, Ranchi and Narendra Butala
Jharkhand High Court · (2012) 2 JCR 637
Arbitration and Conciliation Act, 1996 — Section 34Constitution of India, 1950 — Article 226, 227
High Courts09 Apr 2012
Madhu Koda @ Madhu Kora Vs The State of Jharkhand
Jharkhand High Court · (2012) 3 JLJR 532
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 167Penal Code, 1860 (IPC) — Section 120B, 409, 420, 423, 424Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1), 13(2)