High Courts11 Apr 2012Dismissed
Rajesh Nonia Vs The State of Jharkhand
Jharkhand High Court · (2012) 04 JH CK 0194
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 120B, 302, 338, 34
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 849 of 1,481
High Courts11 Apr 2012
Smt. Brijshantimani Vs The State of Jharkhand and others
Jharkhand High Court · (2012) 04 JH CK 0193
High Courts11 Apr 2012
Sushila Devi Vs Central Coal Fields Limited and others..
Jharkhand High Court · (2012) 04 JH CK 0192
High Courts11 Apr 2012
Jharkhand State Statistical Service Association and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0191
Constitution of India, 1950 — Article 226
High Courts11 Apr 2012
Ram Ranjan Das Gupta Vs Ranchi Khunti Central Co-operative Bank and another
Jharkhand High Court · (2012) 04 JH CK 0188
High Courts11 Apr 2012
Nawal Kishor Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0169
Constitution of India, 1950 — Article 226
High Courts11 Apr 2012
Jitendra Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0156
High Courts11 Apr 2012Allowed
M/s Jharia Firebricks Pvt. Ltd. Vs M/s Bharat Coking Coal Ltd. (B.C.C.L), General Manager, Area VI, Kusunda Area and The Estate Officer, Area VI, Kusunda Area
Jharkhand High Court · (2012) 2 JCR 625 : (2012) 3 JLJR 252
Chotanagpur Tenancy Act, 1908 — Section 3, 84(3)
High Courts11 Apr 2012
Madheshwar Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0133
Constitution of India, 1950 — Article 226
High Courts11 Apr 2012
Kishori Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0128
High Courts11 Apr 2012Dismissed
Rameshwar Singh and others Vs The State of Jharkhand
Jharkhand High Court · (2012) 3 JCR 592
Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts11 Apr 2012Allowed
Amrit Sagar Mittal Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 04 JH CK 0094
Penal Code, 1860 (IPC) — Section 406, 420
High Courts11 Apr 2012Allowed
Premashish Mishra and Ors Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 2 EFLT 675 : (2012) 3 JCR 189
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest (Conservation) Act, 1980 — Section 2Forest Act, 1927 — Section 29(3), 33, 33(c), 63, 63(c)
High Courts11 Apr 2012Allowed
K.S. Swaminathan, Sudin Bhattacharya and Deobrata Upadhyay Vs The State of Jharkhand and Lal Tudu
Jharkhand High Court · (2012) 04 JH CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 4Factories Act, 1948 — Section 92Penal Code, 1860 (IPC) — Section 287, 304A, 337, 338
High Courts11 Apr 2012Dismissed
Awadhesh Kumar Singh, Prabha Singh and Amit Kumar Vs The State of Jharkhand and Nivedita Kumar
Jharkhand High Court · (2012) 04 JH CK 0069
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498A
High Courts11 Apr 2012
Rameshwar Singh Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2012) 3 JCR 446
High Courts11 Apr 2012
Basudeo Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0013
High Courts10 Apr 2012
Sarita Kandhway Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0201
Jharkhand Panchayat Raj Rules, 2001 — Rule 112
High Courts10 Apr 2012Allowed
Mohan Himmatsingka and another Vs State of Jharkhand and another
Jharkhand High Court · (2012) 04 JH CK 0197
Penal Code, 1860 (IPC) — Section 323, 34, 379
High Courts10 Apr 2012
Muniba Khatoon Vs The State of Jharkhand and others
Jharkhand High Court · (2012) 04 JH CK 0190