High Courts12 Mar 2013
Mahendra Narayan Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 03 JH CK 0036
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 765 of 1,479
High Courts12 Mar 2013Allowed
Surdhani Devi Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 427
Penal Code, 1860 (IPC) — Section 34, 406, 498(A)
High Courts12 Mar 2013Disposed Off
Nirbhay Kr. Shahabadi and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 03 JH CK 0021
High Courts12 Mar 2013Allowed
Maheshi Saw Vs Employers in relation to the management of West Mudidih Colliery of M/s BCCL
Jharkhand High Court · (2014) 140 FLR 109 : (2013) 2 JLJR 282
Payment of Gratuity Act, 1972 — Section 7, 7(2), 7(3), 7(3A)
High Courts12 Mar 2013Allowed
Most. Kaushalya Devi Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 411
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts08 Mar 2013Dismissed
Sharmistha Anand Vs Damodar Valley Corporation and Others
Jharkhand High Court · (2013) 3 JLJR 191
High Courts08 Mar 2013Allowed
Devendra Prasad and Others Vs Employers in relation to the Management of Angar Pathra Colliery and Others
Jharkhand High Court · (2013) 2 JLJR 369
High Courts08 Mar 2013Allowed
Ram Chandra Prasad Vs The State of Bihar and Others
Jharkhand High Court · (2013) 3 AJR 617 : (2013) 2 JLJR 306
Constitution of India, 1950 — Article 23Contract Act, 1872 — Section 23
High Courts08 Mar 2013
Dr. Trilochan Mahto and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 2 JLJR 267
High Courts08 Mar 2013
Sunil Kumar Choudhary Vs The State of Jharkhand, The D.I.G. of Police, BMP and The Commandant, BMP II
Jharkhand High Court · (2013) 3 AJR 450 : (2013) 2 JLJR 255 : (2013) LabIC 3031
Constitution of India, 1950 — Article 226
High Courts08 Mar 2013Disposed Off
Mahadeoshal Sewa Samitee Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 465
Constitution of India, 1950 — Article 226
High Courts08 Mar 2013
Rajendra Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 476
High Courts08 Mar 2013
Ajit Kumar Das Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 03 JH CK 0094
High Courts08 Mar 2013Allowed
Bimal Prasad Verma Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 324
High Courts08 Mar 2013Allowed
Bacha Singh Vs The Director (Personnel), Bharat Coking Coal Limited and Others
Jharkhand High Court · (2013) 3 JLJR 116
High Courts08 Mar 2013
Dinesh Singh Vs The State of Jharkhand, The Inspector General (Prisoners), The Director, Probation Services and The Superintendent
Jharkhand High Court · (2013) 2 JLJR 496
Constitution of India, 1950 — Article 23
High Courts08 Mar 2013Allowed
Manohar Das Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 191 : (2013) 2 JLJR 224
Constitution of India, 1950 — Article 14
High Courts08 Mar 2013Allowed
Harendra Singh Vs Union of India and Others
Jharkhand High Court · (2013) 3 AJR 276 : (2013) 2 JLJR 248
Constitution of India, 1950 — Article 14, 311
High Courts08 Mar 2013Allowed
Ashok Kumar Chaurasia Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 703
Income Tax Act, 1922 — Section 34, 66(5)Penal Code, 1860 (IPC) — Section 406, 420
High Courts08 Mar 2013Dismissed
Choudhary Construction Vs Allahabad Bank and Others
Jharkhand High Court · AIR 2013 Jhar 73 : (2013) 2 AJR 569 : (2013) 4 JLJR 42
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 17