COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 766 of 1,479

High Courts08 Mar 2013

M/s. TRF Limited, Sudhir Deoras and Nandan Kumar Sarkar Vs The Commissioner, Central Excise and Service Tax and Others

Jharkhand High Court · (2013) 3 AJR 118 : (2013) 293 ELT 172 : (2013) 22 GSTR 566

Central Excises and Salt Act, 1944 — Section 14Constitution of India, 1950 — Article 226Finance Act, 1994 — Section 77

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High Courts08 Mar 2013

Braj Kishore Jha Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 3 AJR 114 : (2013) 2 JLJR 397

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High Courts08 Mar 2013Dismissed

Jiura Oraon Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 2 JLJR 216

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High Courts07 Mar 2013Allowed

Divisional Manager, The New India Assurance Company Ltd. Vs Presiding Officer, Labour Court-cum-Workmen Compensation Commissioner and Others

Jharkhand High Court · (2013) 2 AJR 437 : (2013) 139 FLR 349 : (2013) 137 FLR 870 : (2013) 2 JLJR 544 : (2013) 2 LLJ 685

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High Courts07 Mar 2013Dismissed

Subodh Kumar Verma Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 2 JLJR 463

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High Courts07 Mar 2013

Mahesh Mahto Vs State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 456

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High Courts07 Mar 2013

Niranjan Rawani Vs State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 688

Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Income Tax Act, 1922 — Section 66(1)Penal Code, 1860 (IPC) — Section 406

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High Courts07 Mar 2013Allowed

Jyotiresver Singh Vs State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 689

Criminal Procedure Code, 1973 (CrPC) — Section 317, 317(2), 82, 83Income Tax Act, 1922 — Section 11, 33, 33(5), 34, 66(1)

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High Courts07 Mar 2013Allowed

Rajiv Ranjan Singh alias Lallan Kumar Vs Union of India and Others

Jharkhand High Court · (2013) 2 AJR 697

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High Courts07 Mar 2013Dismissed

Bachha Singh and Another Vs State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 704

Criminal Procedure Code, 1973 (CrPC) — Section 216, 216(4), 217, 217Income Tax Act, 1922 — Section 10(1), 10(2)(XV), 66(1)

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High Courts07 Mar 2013Dismissed

Suraj Kumar Sahu Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 2 AJR 706

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High Courts07 Mar 2013Allowed

Ekramul Ghani Vs State of Jharkhand and Another

Jharkhand High Court · (2013) 2 AJR 680 : (2013) 3 JLJR 41

Income Tax Act, 1922 — Section 10, 13, 23(3), 23(4)Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471

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High Courts07 Mar 2013

Gariba Mehta and Others Vs State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 166

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High Courts07 Mar 2013Dismissed

Dalip Chand Vs Union of India and Others

Jharkhand High Court · (2013) 2 AJR 242 : (2013) 2 JLJR 540 : (2013) LabIC 1746

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High Courts07 Mar 2013

Mithilesh Kumar Ray Vs State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 419

Penal Code, 1860 (IPC) — Section 34, 379, 385, 386, 419

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High Courts07 Mar 2013

Latifan Bibi Vs State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 416

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High Courts07 Mar 2013

XLRI School of Business and Human Resources Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 2 AJR 358 : (2013) 2 JLJR 197

Bihar Land Reforms Act, 1950 — Section 4, 4(a), 5, 6, 7AConstitution of India, 1950 — Article 12, 14Transfer of Property Act, 1882 — Section 108

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High Courts07 Mar 2013Dismissed

Rajeshwar Mahto Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 2 AJR 415

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High Courts07 Mar 2013Allowed

Binod Kumar Sinha Vs State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 171 : (2014) 1 JLJR 155

Penal Code, 1860 (IPC) — Section 109, 120B, 240, 34, 406Prevention of Corruption Act, 1988 — Section 10, 13(1)(c), 13(1)(c)(d), 13(1)(d), 13(2)

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High Courts07 Mar 2013

Abdul Qaiyam and Others Vs State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 167

Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 323, 498A

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