High Courts06 Mar 2013Disposed Off
Voltas Ltd. Vs Deputy Commr., C. Ex.
Jharkhand High Court · (2017) 347 ELT 70
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 767 of 1,479
High Courts06 Mar 2013Allowed
Dr. Sanjoy Misra Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 316
High Courts06 Mar 2013
Ajay Pradhan Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 611
Arms Act, 1959 — Section 27Companies Act, 1956 — Section 28Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts06 Mar 2013Disposed Off
Nitya Nand Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 690
High Courts06 Mar 2013Dismissed
Dinesh Singh Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 687
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Income Tax Act, 1922 — Section 10, 14(2)(c), 2(4), 4, 4(1)Penal Code, 1860 (IPC) — Section 414
High Courts06 Mar 2013
Rajesh Hembrom Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 187
Jharkhand Vidhan Mandal Act, 2001 — Section 17
High Courts06 Mar 2013
Mahadev Gope and Others Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 219 : (2013) 2 JLJR 388
High Courts06 Mar 2013
Central Coalfields Limited and Others Vs Jamuna Harizan @ Jamuna Ahirwar
Jharkhand High Court · (2013) 4 JLJR 31
High Courts05 Mar 2013Dismissed
Management of Jagannath Nagar College Vs Ramesh Chandra Mishra @ Ramesh Kumar Mishra
Jharkhand High Court · (2013) 4 AJR 223 : (2013) 2 JLJR 535
High Courts05 Mar 2013
Tata Hitachi Construction Machinery Company Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 1 : (2013) 2 JLJR 411
Jharkhand Value Added Tax Rules, 2006 — Rule 53
High Courts05 Mar 2013Dismissed
Samiur Rahman Ansari Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 213
High Courts05 Mar 2013Dismissed
Sanjay Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 294
Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 504
High Courts04 Mar 2013
Niroj Kumar Choubey and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 3 AJR 200 : (2013) 2 JLJR 311
High Courts04 Mar 2013
Anisha Bibi and Others Vs Ezaz Ahmed Md. Ezaz Ahmed @ Ezaz Ahmad Vs Anisha Bibi and Others
Jharkhand High Court · (2014) 1 DMC 663 : (2013) 3 JLJR 668
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts04 Mar 2013Disposed Off
Jagdish Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 620 : (2013) 2 JLJR 432
Jharkhand Pension Rules, 2000 — Rule 43
High Courts04 Mar 2013Disposed Off
Parvatia No. 1 and Others Vs Central Coal Fields Ltd. and Others
Jharkhand High Court · (2013) 2 JLJR 451
High Courts01 Mar 2013Dismissed
Narsing Rana and Another Vs Rabari Devi and Others
Jharkhand High Court · AIR 2013 Jhar 91 : (2013) 3 AJR 505
Constitution of India, 1950 — Article 227
High Courts01 Mar 2013
Bhola Kumar alias Bhola Singh Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 803
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Income Tax Act, 1922 — Section 24(1)
High Courts01 Mar 2013
Surith Singh Vs Administrator, Bihar State Co-operative Land Development Bank Ltd.
Jharkhand High Court · (2013) 2 AJR 795
Income Tax Act, 1922 — Section 66(2)
High Courts01 Mar 2013
Upendra Kumar Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 794 : (2014) 1 DMC 84
Criminal Procedure Code, 1973 (CrPC) — Section 127Hindu Marriage Act, 1955 — Section 24Income Tax Act, 1922 — Section 66(2)