High Courts20 Mar 2013Dismissed
Smt. Arti Burman Vs The Union of India and Others
Jharkhand High Court · (2013) 2 AJR 847 : (2013) 2 JLJR 239
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 763 of 1,479
High Courts20 Mar 2013Dismissed
Ram Kumar Singh Vs M/s. Bharat Cocking Coal Limited and Others
Jharkhand High Court · (2013) 3 AJR 747
Payment of Gratuity Act, 1972 — Section 4(6), 4(6)(b)(ii)
High Courts20 Mar 2013
Awadhesh Kumar Pandey Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 03 JH CK 0028
High Courts20 Mar 2013Dismissed
Shiv Kumar Beri, Rajesh Kumar Bari @ Rajesh Beri and Deepti Hans Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 03 JH CK 0027
High Courts19 Mar 2013Dismissed
B.M.S. Associates, Jamshedpur Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 03 JH CK 0101
High Courts19 Mar 2013
Md. Ishrail Ansari Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 2 JLJR 608
Criminal Procedure Code, 1973 (CrPC) — Section 100Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 419, 420
High Courts19 Mar 2013Dismissed
Md. Salim, Siraj Kureshi and Irphan Ahmad Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 03 JH CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Cruelty to Animals Act, 1960 — Section 11(i)(a), 11(i)(d), 11(i)(e), 11(i)(f), 11(i)(h)
High Courts19 Mar 2013
Kamal Sheikh and Sheikh Baitul Vs State of Jharkhand
Jharkhand High Court · (2013) 03 JH CK 0096
High Courts19 Mar 2013Dismissed
Sre Gopal Barelia and Others Vs State of Jharkhand
Jharkhand High Court · (2013) 03 JH CK 0095
High Courts19 Mar 2013Dismissed
Champa Devi and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 3 AJR 552 : (2013) 2 JLJR 372
Criminal Procedure Code, 1973 (CrPC) — Section 127, 362, 482Negotiable Instruments Act, 1881 (NI) — Section 141Penal Code, 1860 (IPC) — Section 304A, 34, 406, 420, 506
High Courts19 Mar 2013Dismissed
Chandra Shekhar Singh @ Chand Shekhar Singh Vs The Chairman, Steel Authority of India Ltd. and Others
Jharkhand High Court · (2013) 3 AJR 654 : (2013) 2 JLJR 236
High Courts19 Mar 2013Dismissed
R. Sundarasamy Vs Union of India and Others
Jharkhand High Court · (2013) 3 JLJR 182
High Courts19 Mar 2013Dismissed
Md. Murtaza Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 03 JH CK 0018
Constitution of India, 1950 — Article 226, 243, 243ZGJharkhand Municipal Act, 2011 — Section 540
High Courts18 Mar 2013Dismissed
Ram Ashish Tiwari Vs The State of Jharkhand, Officer in charge, Tatisilway P.S. and Rajendra Chaturbedi
Jharkhand High Court · (2013) 03 JH CK 0107
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482, 91Penal Code, 1860 (IPC) — Section 120B, 406, 419, 420, 467
High Courts18 Mar 2013
M/s. Sri Ganesh Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 4 EFLT 208
High Courts18 Mar 2013Dismissed
Sanaul Sk., Eanamul Sk., Nasima Bibi and Bhola Sk. Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 03 JH CK 0013
High Courts15 Mar 2013Allowed
Kaldip Kachhap Vs Steel Authority of India Limited, Managing Director, Steel Authority of India Limited and Enquiry Authority, Assistant General Manager
Jharkhand High Court · (2013) 03 JH CK 0124
High Courts15 Mar 2013Allowed
Sanjay Kumar Bose and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 649
High Courts15 Mar 2013Dismissed
Praveen Kumar Vs Union of India and Others
Jharkhand High Court · (2013) 3 AJR 432 : (2013) 2 JLJR 525
Constitution of India, 1950 — Article 226
High Courts15 Mar 2013Dismissed
Bhagirathi Singh Vs The Jharkhand State Electricity Board though its Chairman and Others
Jharkhand High Court · (2013) 3 AJR 748 : (2013) 2 JLJR 326