High Courts16 Jan 2015Dismissed
Shiv Kumar Jain Vs Akshay Jain
Jharkhand High Court · (2015) 01 JH CK 0059
Arbitration and Conciliation Act, 1996 - Section 5, 8Civil Procedure Code, 1908 (CPC) - Section 89
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 654 of 1,479
High Courts16 Jan 2015Dismissed
Narendra K. Patel Vs Pratap Singh
Jharkhand High Court · (2015) 01 JH CK 0058
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 6, Order 18 Rule 7, Order 39 Rule 1, Order 39 Rule 2, 151
High Courts16 Jan 2015Allowed
Perfect Electric Concern (P) Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 109
High Courts16 Jan 2015Allowed
Jaikant Mandal Vs State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 727 : (2015) 3 AJR 760
Penal Code, 1860 (IPC) - Section 34, 362, 364
High Courts15 Jan 2015Dismissed
Prem Pal Singh Vs Union of India and Others
Jharkhand High Court · (2015) 3 AJR 806 : (2015) LabIC 3838
Constitution of India, 1950 - Article 226
High Courts15 Jan 2015Dismissed
Asiruddin Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 280
High Courts15 Jan 2015Dismissed
Haricharan Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 198
Penal Code, 1860 (IPC) - Section 149, 302, 323, 324, 34
High Courts15 Jan 2015Dismissed
Arjun Ram Vs State of Bihar
Jharkhand High Court · (2015) 2 JLJR 74
Penal Code, 1860 (IPC) - Section 302, 307, 323, 324, 325
High Courts15 Jan 2015
Exman Security Services Pvt. Ltd. Vs The Union of India and Others
Jharkhand High Court · (2015) 2 JLJR 86 : (2015) 3 AJR 209 : (2015) 50 GST 300 : (2015) 40 STR 463 : (2015) 81 VST 251
Central Excises and Salt Act, 1944 - Section 14Finance Act, 1994 - Section 73, 73(1), 73A, 73-A (3), 73-A(1)
High Courts15 Jan 2015
Bahadur Mahto and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 291 : (2015) 2 AJR 205
Penal Code, 1860 (IPC) - Section 302, 34
High Courts15 Jan 2015Dismissed
Institute of Continuing Education, Research and Training and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 750 : (2015) 2 AJR 92 : (2015) 3 BC 361
High Courts15 Jan 2015
Lurdhu Marandi Vs State of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 407 : (2015) 1 AJR 513 : (2015) ALLMR(Cri) 159 : (2015) 2 CCR 181 : (2015) CriLJ 1541 : (2015) 1 RCR(Criminal) 770
Criminal Procedure Code, 1973 (CrPC) - Section 389, 389(1), 439
High Courts15 Jan 2015Disposed off
Brajesh Kumar Vs State of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 22 : (2015) 1 LLN 697
Bihar Reorganisation Act, 2000 - Section 75(b)
High Courts15 Jan 2015Dismissed
Hasan Raza Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 856
Criminal Procedure Code, 1973 (CrPC) - Section 397, 397(3), 482Muslim Women (Protection of Rights on Divorce) Act, 1986 - Section 3
High Courts14 Jan 2015Dismissed
Krishna Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 417 : (2015) 3 AJR 726
High Courts14 Jan 2015Disposed off
State of Jharkhand Vs Dadan Prasad Singh and Others
Jharkhand High Court · (2015) 01 JH CK 0085
Constitution of India, 1950 - Article 12Limitation Act, 1963 - Section 5
High Courts14 Jan 2015
Vijay Mohan Prasad Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2015) 2 JLJR 98 : AIR 2016 Jhar 41 : (2015) 2 AJR 686
Electricity Act, 2003 - Section 43(6)Evidence Act, 1872 - Section 114, 114(d)
High Courts14 Jan 2015Allowed
Ranchi University and Others Vs Devashish Robinson Tigga and Others
Jharkhand High Court · (2015) 1 AJR 519 : (2015) 2 JLJR 518
Indian Medical Council Act, 1956 - Section 33
High Courts14 Jan 2015Dismissed
Ajit Singh Vs State of Bihar
Jharkhand High Court · (2015) 1 JLJR 733 : (2015) 1 AJR 787
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 307, 323, 34, 342, 363
High Courts13 Jan 2015Dismissed
Manishankar Mahato and Ors. Vs State Of Jharkhand and Ors
Jharkhand High Court · (2018) 4 JLJR 282
Bihar Land Reforms (Fixation Of Ceiling Area and Acquisition Of Surplus Land) Act, 1961 — Section 2(f), 16(3), 16(3)(i)Constitution Of India, 1950 — Article 226