Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(3A), 13(4)

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High Courts20 Jan 2015Dismissed

Sane Baza Ansari Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 5 FLT 221 : (2015) 3 JLJR 130

Forest Act, 1927 - Section 33, 52(4)(d), 59Penal Code, 1860 (IPC) - Section 34, 414, 420, 467, 468

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High Courts20 Jan 2015Allowed

Amit Enterprises Vs Central Coalfields Limited and Others

Jharkhand High Court · (2015) 2 AJR 292 : (2015) 4 JLJR 93

Central Sales Tax Act, 1956 - Section 3, 3(a)

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High Courts20 Jan 2015

Bijali Lata Sinha and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 01 JH CK 0073

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 406, 420, 467, 468

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High Courts19 Jan 2015Disposed off

Nasir Vs Amina Khatoon

Jharkhand High Court · (2015) 2 DMC 807

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High Courts19 Jan 2015Allowed

Sarfaraz and Others Vs State of Jharkhand

Jharkhand High Court · (2015) 2 AJR 323

Penal Code, 1860 (IPC) - Section 148, 149, 302

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High Courts19 Jan 2015Allowed

S. Kumar Tiwari Vs State of Jharkhand

Jharkhand High Court · (2015) 1 JLJR 674 : (2015) 3 AJR 429

Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 304B, 34, 498A

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High Courts16 Jan 2015Dismissed

Kumar and Kumar Associates Vs The State of Jharkhand and Others

Jharkhand High Court · (2016) 1 ARBLR 70 : (2015) 3 JLJR 51

Arbitration and Conciliation Act, 1996 - Section 11Civil Procedure Code, 1908 (CPC) - Section 15

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High Courts16 Jan 2015Allowed

Dinabandhu Sethi Vs State

Jharkhand High Court · (2015) 145 FLR 156

Contract Labour (Regulation and Abolition) Act, 1970 - Section 23, 23, 24, 24, 25Negotiable Instruments Act, 1881 (NI) - Section 138, 141

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