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Jharkhand High Court judgments

29,568 judgments · page 652 of 1,479

High Courts23 Jan 2015Dismissed

State of Jharkhand Vs Kaliman Bibi and Others

Jharkhand High Court · (2015) 2 JLJR 425 : AIR 2015 Jhar 61 : (2015) 2 AJR 487

Constitution of India, 1950 - Article 14Criminal Procedure Code, 1973 (CrPC) - Section 125General Clauses Act, 1897 - Section 6