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Jharkhand High Court judgments

29,568 judgments · page 655 of 1,479

High Courts12 Jan 2015Dismissed

Shakur Vs Anjani Kumar Singhania

Jharkhand High Court · (2015) 01 JH CK 0054

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 99, Order 9 Rule 13, 151Limitation Act, 1963 - Section 3, 5