High Courts05 Feb 2016Disposed off
Uday Memorial B.Ed. College, Ranchi and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 2 AIRJharR 765 : (2016) 3 JBCJ 294 : (2016) 3 JCR 129
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 579 of 1,479
High Courts05 Feb 2016Partly Allowed
Employers in relation to the Management of Tata Steel Limited Vs The Concerned Workman, Probodh Kumar Sahani
Jharkhand High Court · (2016) 02 JH CK 0036
Industrial Disputes Act, 1947 - Section 10, Section 2, Section 2(oo), Section 2(oo)(bb), Section 25-F
High Courts05 Feb 2016Disposed Off
Vijay Kumar Sinha Vs Raj Kiran Singh and Others
Jharkhand High Court · (2016) 1 JLJR 743
High Courts04 Feb 2016Allowed
Dr. Amita Srivastava and others Vs The State of Jharkhand through Superintendent of Police Vigilance Bureau, Ranchi - Opp. Party
Jharkhand High Court · (2016) 2 ECrC 353
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120-B, 201, 402, 423, 424, 467, 468, 469, 471, 477Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts04 Feb 2016Allowed
Chittaranjan Sahay Vs The State of Jharkhand
Jharkhand High Court · (2016) 02 JH CK 0024
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 109, Section 120(B), Section 409, Section 423, Section 424, Section 464, Section 467, Section 468, Section 46
High Courts04 Feb 2016Dismissed
Amar Concrete Sleepers Private Limited Vs Steel Authority of India, Limited, a Government of India
Jharkhand High Court · (2016) 3 AIRJharR 396 : (2016) 2 JBCJ 517 : (2016) 3 JCR 430 : (2016) 3 JLJR 68
Arbitration and Conciliation Act, 1996 — Section 34
High Courts04 Feb 2016Allowed
Shibu Munda and other Vs State of Jharkhand and other
Jharkhand High Court · (2016) 3 ECrC 433 : (2016) 2 JBCJ 390 : (2016) 2 JLJR 276 : (2017) 1 PCCR 147
Penal Code, 1860 (IPC) — Section 302
High Courts04 Feb 2016Allowed
Indrawati Devi and others Vs State of Jharkhand through Vigilance
Jharkhand High Court · (2016) 2 ECrC 252
Penal Code, 1860 (IPC) — Section 109, 120-B, 201, 420, 423, 424, 467, 468, 469, 471, 477Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts04 Feb 2016Allowed
Laxmi Narayan Singh Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2016) 2 JCR 390
High Courts03 Feb 2016Disposed Off
Shibu Mahto and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 ECrC 240 : (2016) 2 JBCJ 409 : (2016) 2 JLJR 1
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 304, Section 304B, Section 34
High Courts03 Feb 2016Dismissed
Dobaro Sinku Vs The State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 249 : (2016) 2 JBCJ 398 : (2016) 1 JLJR 652
Penal Code, 1860 (IPC) - Section 302, Section 307, Section 436
High Courts02 Feb 2016Allowed
Gouri Nayak Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JLJR 66
Explosive Substances Act, 1908 - Section 3, Section 5Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts02 Feb 2016Dismissed
Lukman Ansari, S/o Shoyeb Ansari R/o Borotand P.S. Karon Distt. Deoghar Vs The State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 233 : (2016) 3 JBCJ 412 : (2016) 2 JLJR 95
Penal Code, 1860 (IPC) — Section 302
High Courts02 Feb 2016Allowed
Patiram Mandal Vs State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 238 : (2016) 2 JBCJ 403 : (2016) 3 JLJR 241
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts02 Feb 2016Allowed
Dilip Kumar Mahto Vs State of Jharkhand
Jharkhand High Court · (2016) 2 JBCJ 406 : (2016) 2 JLJR 80
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 279, 304A, 337Probation of Offenders Act, 1958 — Section 4
High Courts02 Feb 2016Dismissed
Chhattu Bhuiya @ Chhattu Ram Vs The State of Jharkhand
Jharkhand High Court · (2016) 2 JCR 362 : (2016) 4 JLJR 108
Penal Code, 1860 (IPC) — Section 302
High Courts02 Feb 2016Dismissed
Gajala Farheen @ Ghajala Pramin Vs Khalil Khan @ Mantu
Jharkhand High Court · (2017) 1 AIRJharR 643 : (2017) 1 JBCJ 210 : (2016) 3 JCR 497 : (2016) 3 JLJR 442
High Courts01 Feb 2016Disposed off
Pradeep Kumar Bhagat and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 2 JLJR 491
High Courts01 Feb 2016Dismissed
Mahabir Oraon Vs State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 228 : (2016) 2 JBCJ 407 : (2016) 2 JLJR 88
Penal Code, 1860 (IPC) — Section 302
High Courts01 Feb 2016Disposed Off
New Era Fuels Private Limited, having its office at Amaghata, Govindpur, P.O. and P.S. - Govindpur, District - Dhanbad, through its Director, Lalit Kumar Agarwal, S/o late Deo Karan Lal Agarwal, R/o Lal Bazar, Jharia, P.O. and P.S. - Jharia, District - Dh
Jharkhand High Court · (2016) 4 JBCJ 430 : (2016) 4 JLJR 403
Central Excises and Salt Act, 1944 - Section 4(3)(d)