High Courts08 Feb 2016Dismissed
Jitendra Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 547
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 578 of 1,479
High Courts08 Feb 2016Disposed Off
Musabani Mines Inter College Vs State of Jharkhand & Others
Jharkhand High Court · (2016) 2 JCR 576 : (2017) 1 JLJR 520
Constitution of India, 1950 - Article 226
High Courts08 Feb 2016Dismissed
State of Jharkhand Vs Raju Singh
Jharkhand High Court · (2016) 2 AIRJharR 704 : (2016) 2 ECrC 689 : (2016) 2 JBCJ 375 : (2016) 2 JLJR 284
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 354, Section 366Penal Code, 1860 (IPC) - Section 201, Section 302, Section 376 (2)(g), Section 376(2)(f)
High Courts08 Feb 2016Allowed
Gopi Kumar Chand Vs State through Jyotsna Das
Jharkhand High Court · (2016) 2 ECrC 703 : (2016) 2 JBCJ 19 : (2016) 2 JLJR 381
Penal Code, 1860 (IPC) — Section 304B
High Courts08 Feb 2016Allowed
Surendra Prasad Burnwal Vs Sri Ram Narain & Others
Jharkhand High Court · (2016) 164 AIC 707 : (2016) 2 JCR 574 : (2017) 1 JLJR 643
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 226
High Courts08 Feb 2016Disposed off
Dhananjay Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 02 JH CK 0049
High Courts08 Feb 2016Dismissed
Lokeshwar Kumhar and another Vs State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 697 : (2017) 2 JLJR 10
Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Feb 2016Disposed Off
Bindeshwari Prasad Roy Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 501
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts05 Feb 2016Disposed Off
Electrosteel Steels Limited Vs Union of India
Jharkhand High Court · (2017) 1 JLJR 499
Forest (Conservation) Act, 1980 - Section 2Forest (Conservation) Rules, 2003 - Rule 6
High Courts05 Feb 2016Disposed Off
Benjamin Minz Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 522
Criminal Procedure Code, 1973 (CrPC) - Section 432, Section 433
High Courts05 Feb 2016Dismissed
Raj Kumar Gupta Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 642
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 414
High Courts05 Feb 2016Allowed
Food Corporation of India Vs Kumar Madan Mohan
Jharkhand High Court · (2017) 2 JLJR 6
Industrial Disputes Act, 1947 - Section 33(2)(b), Section 33-A
High Courts05 Feb 2016Allowed
Umesh Kumar Vs The State of Jharkhand
Jharkhand High Court · (2016) 1 JBCJ 457 : (2017) 2 JLJR 597
Penal Code, 1860 (IPC) - Section 109, Section 120B, Section 409, Section 420, Section 467, Section 468, Section 471, Section 477APrevention of Corruption Act, 1988 - Section 13(1)(c)(d), Section 13(1)(d), Section 13(2)
High Courts05 Feb 2016Allowed
Anoop Kumar Sengupta Vs State of Jharkhand
Jharkhand High Court · (2016) 1 JBCJ 463 : (2017) 1 JLJR 530
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 419, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts05 Feb 2016Dismissed
Babesh Murmu Vs The State of Jharkhand
Jharkhand High Court · (2016) 2 JBCJ 632 : (2016) 2 JLJR 399
Penal Code, 1860 (IPC) — Section 302, 325
High Courts05 Feb 2016Allowed
Mahendra pandey @ Barid Baran Pandey Vs State of Jharkhand
Jharkhand High Court · (2016) 2 JBCJ 442
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 468
High Courts05 Feb 2016Dismissed
Bhunwa Ghansi @ Bhuneshwar Ghasi Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 714 : (2016) 2 JBCJ 373 : (2016) 3 JCR 470 : (2016) 2 JLJR 384
Penal Code, 1860 (IPC) — Section 302
High Courts05 Feb 2016Dismissed
Ram Binod Prasad Sinha Vs State of Jharkhand though Vigilance Department and others
Jharkhand High Court · (2016) 2 ECrC 361 : (2017) 1 JLJR 543
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 161, 34, 406, 409, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1-d), 7
High Courts05 Feb 2016Dismissed
Dharmu Mahto Vs The State of Jharkhand
Jharkhand High Court · (2016) 02 JH CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 304A
High Courts05 Feb 2016Allowed
Kamladitya Construction Private Ltd. Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2016) 163 AIC 298 : (2016) 1 AIRJharR 809 : (2016) 2 JCR 387 : (2017) 1 JLJR 496