High Courts09 Feb 2016Disposed Off
Pankaj Kumar Suman Vs Union of India
Jharkhand High Court · (2017) 1 JLJR 639
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 577 of 1,479
High Courts09 Feb 2016Disposed Off
Shakaldeo Ram Vs Central Coalfields Limited
Jharkhand High Court · (2017) 1 JLJR 648
Constitution of India, 1950 - Article 226
High Courts09 Feb 2016Disposed Off
Shiv Chand Ravi Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 640
Constitution of India, 1950 - Article 226
High Courts09 Feb 2016Dismissed
Rajhans Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 651
Protection of Women From Domestic Violence Act, 2005 - Section 12
High Courts09 Feb 2016Allowed
Bhushan Power & Steel Ltd. through its Director Sanjay Singhal and another Vs State of Jharkhand and another
Jharkhand High Court · (2016) 2 ECrC 686
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 34, 420, 467, 468, 471
High Courts09 Feb 2016Dismissed
Rajendra Kumar Gupta Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JCR 79 : (2017) 1 JLJR 541
Constitution of India, 1950 - Article 226
High Courts09 Feb 2016Allowed
Janeshwar Dehri Vs State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 669 : (2017) 1 JLJR 493
Penal Code, 1860 (IPC) — Section 201, 302
High Courts09 Feb 2016Dismissed
Praveen Kumar Mishra Vs The Secretary, Human Resources Development Department, Government of Jharkhand at Ranchi and Others
Jharkhand High Court · (2016) 4 AIRJharR 175 : (2016) 2 JBCJ 603 : (2016) 2 JLJR 407
Constitution of India, 1950 - Article 14, Article 16, Article 335
High Courts09 Feb 2016Dismissed
Mata Sinku Vs State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 562 : (2017) 1 JLJR 512
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts09 Feb 2016Dismissed
Mangal Khalko Vs State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 666 : (2017) 1 JLJR 515
Penal Code, 1860 (IPC) — Section 302
High Courts09 Feb 2016Dismissed
Santu Singh Vs The State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 567 : (2017) 2 JLJR 209
Arms Act, 1959 - Section 25(1-A), Section 25(1-b), Section 26(i), Section 35Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 25, Section 26, Section 27, Section 52
High Courts08 Feb 2016Disposed Off
Dhananjay Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 504
Constitution of India, 1950 - Article 226
High Courts08 Feb 2016Disposed Off
Jayant Kumar Singh Vs Bariak Naval Kishore Singh
Jharkhand High Court · (2017) 1 JLJR 650
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10 (2)
High Courts08 Feb 2016Disposed Off
M/s K. K. Builders Private Limited Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 647
Constitution of India, 1950 - Article 226
High Courts08 Feb 2016Dismissed
Rahul Kant Rao Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 646
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 498A
High Courts08 Feb 2016Disposed Off
Nandan Jee Mahato Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 507
Bihar Public Land Encroachment Act, 1956 - Section 8
High Courts08 Feb 2016Dismissed
Baijnath Manjhi Vs Central Coalfields Ltd.
Jharkhand High Court · (2017) 1 JLJR 545
Constitution of India, 1950 - Article 226
High Courts08 Feb 2016Dismissed
Suman Samanta Vs Urmila Devi
Jharkhand High Court · (2017) 1 JLJR 502
High Courts08 Feb 2016Dismissed
Aftab Adil and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 JCR 396 : (2016) 1 JLJR 643
High Courts08 Feb 2016Dismissed
Md. Islam Ansari Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 518
Constitution of India, 1950 - Article 226