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Jharkhand High Court judgments

29,568 judgments · page 581 of 1,479

High Courts28 Jan 2016Dismissed

Alfons Sushil Minz Vs Kinu Oraon and Others

Jharkhand High Court · (2016) 165 AIC 307 : (2017) 2 AIRJharR 304 : (2016) 3 JCR 132

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23-A, Order 41 Rule 25, Order 43 Rule 1(u), Order 45 Rule 1, Order 47 Rule 1, Section 107, Section 2(2)
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High Courts27 Jan 2016Partly Allowed

Vijay Kumar Soni and Others Vs The State of Jharkhand

Jharkhand High Court · (2016) 3 AIRJharR 123 : (2016) CriLJ 4297 : (2016) 2 ECrC 399 : (2016) 2 JBCJ 640 : (2017) 1 PCCR 26

Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 149, Section 302, Section 307, Section 34, Section 504
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High Courts25 Jan 2016Allowed

Habib Mian and Others Vs The State of Jharkhand

Jharkhand High Court · (2016) 3 AIRJharR 351 : (2016) 2 ECrC 224 : (2016) 2 JBCJ 343 : (2016) 4 JLJR 137

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164Penal Code, 1860 (IPC) - Section 302, Section 34
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High Courts25 Jan 2016Disposed off

MMTC Limited and Others Vs Dhanraj Mahto and Others

Jharkhand High Court · (2016) 2 AIRJharR 235 : (2016) 3 JCR 342 : (2016) 2 JCR 283

Constitution of India, 1950 - Article 14, Article 16, Article 226Sick Industrial Companies (Special Provisions) Act, 1985 - Section 18(4), Section 18(5), Section 19(1), Section 19(3)
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High Courts25 Jan 2016Disposed Off

Arun Kumar Verma and Others Vs The State of Jharkhand

Jharkhand High Court · (2016) 3 AIRJharR 377 : (2016) 2 ECrC 120 : (2016) 2 JBCJ 310 : (2017) 1 JLJR 574 : (2016) 2 JLJR 509

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34, Section 394, Section 395
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High Courts25 Jan 2016Disposed Off

Hemant Goyal Vs Union of India

Jharkhand High Court · (2016) 2 ECrC 154 : (2016) 334 ELT 599 : (2017) 2 JLJR 353

Central Excises and Salt Act, 1944 - Section 13, Section 14, Section 19, Section 20, Section 21, Section 9A(1A)Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 167, Section 41A, Section 482
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