High Courts18 Jul 2016Disposed Off
Dr. Amresh Narayan Sinha Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 JBCJ 216 : (2017) 1 JCR 352 : (2016) 4 JLJR 384
Jharkhand Service Code, 2001 — Rule 97
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 540 of 1,479
High Courts18 Jul 2016Disposed Off
Ratindra Nath Chakarwarti Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 143
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Disposed Off
Ashraf Ali Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 145 : (2016) 4 JCR 808 : (2016) 4 JLJR 440
High Courts18 Jul 2016Disposed Off
Madhulika Bakhla Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 690
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Disposed Off
Dr. Sheo Jag Prasad Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JCR 214
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Dismissed
Rajshree Palli Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 546 : (2017) 1 JCR 235
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Disposed Off
Adarsh Credit Co-operative Society Limited Vs Union of India
Jharkhand High Court · (2017) 1 JCR 185
Banking Regulation Act, 1949 - Section 5(6)
High Courts15 Jul 2016Disposed Off
HDFC Bank Limited Vs M/s. Everest Electrical and Engineering Company Pvt. Limited
Jharkhand High Court · (2017) 1 AIRJharR 137 : (2017) 1 JBCJ 113 : (2016) 4 JCR 666
High Courts15 Jul 2016Allowed
Rabindra Nath, son of Late Krishnadeo Pandit, resident of Saket Vihar, Barmashia, P.O., P.S. and District Deoghar [Civil Review No. 26 of 2013] - Petitioner @HASH The State of Jharkhand - Opposite Party
Jharkhand High Court · (2016) 4 JBCJ 384 : (2016) 4 JLJR 680
High Courts15 Jul 2016Allowed
Bhandari Dinesh Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 594 : (2017) 1 JBCJ 581
Bihar Finance Act, 1981 - Section 31(2a)Penal Code, 1860 (IPC) - Section 420, Section 468, Section 471
High Courts14 Jul 2016Allowed
Suresh Kumar Verma Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JCR 113
Constitution of India, 1950 - Article 226
High Courts14 Jul 2016Disposed Off
Nishi Kant Pandey Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JLJR 642
Criminal Procedure Code, 1973 (CrPC) - Section 311
High Courts14 Jul 2016Allowed
Chinta Devi Vs State of Jharkhand
Jharkhand High Court · (2016) 165 AIC 641 : (2016) 4 AIRJharR 390
Penal Code, 1860 (IPC) — Section 201, 302
High Courts14 Jul 2016Dismissed
Rajmatiya Devi Vs Union of India
Jharkhand High Court · (2016) 4 JCR 552
Railways Act, 1989 - Section 125
High Courts14 Jul 2016Dismissed
Md. Salahuddin Azad son of Md. Shahabuddin, resident of Qrs. No. L 050, Sector 2D, Street No. -7, Bokaro Steel City, P.S.-Bokaro, District-Bokaro - Petitioner @HASH Bank of India through its Chairman-cum-Managing Director, Having Head Office at Star House
Jharkhand High Court · (2017) 1 AIRJharR 224 : (2016) 4 JBCJ 448 : (2016) 4 JCR 547
High Courts14 Jul 2016Partly Allowed
Ratneshwari Singh Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 210 : (2016) 4 JCR 761
High Courts14 Jul 2016Disposed off
Ramlal Dusad Vs Central Coalfields Limited
Jharkhand High Court · (2017) 1 JCR 350
High Courts13 Jul 2016Allowed
JK Surface Coatings Pvt. Ltd. Company, through Amitab Sen - Petitioner @HASH The State of Jharkhand - Opposite Party
Jharkhand High Court · (2016) 4 JBCJ 377 : (2016) 4 JLJR 649
Criminal Procedure Code, 1973 (CrPC) - Section 305Minimum Wages Act, 1948 - Section 22(A)
High Courts13 Jul 2016Disposed Off
Ram Gobind Sharma Vs The State of Jharkhand
Jharkhand High Court · (2016) 150 FLR 977 : (2016) 4 JCR 555
Constitution of India, 1950 - Article 226
High Courts13 Jul 2016Dismissed
Shri Dehati Stapana Nyas Vs The Directorate of Enforcement
Jharkhand High Court · (2017) 170 AIC 336 : (2016) 4 JBCJ 191 : (2016) 4 JCR 494 : (2016) 4 JLJR 313 : (2016) 137 SCL 292
Prevention of Money-Laundering Act, 2002 — Section 26, 5, 6