High Courts13 Jul 2016Disposed Off
Court on its own motion Vs Union of India
Jharkhand High Court · (2017) 7 FLT 45 : (2016) 4 JCR 486
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 541 of 1,479
High Courts13 Jul 2016Disposed Off
Shashi Ranjan Vs Indian School of Mines University, Dhanbad
Jharkhand High Court · (2016) 4 JCR 557
High Courts13 Jul 2016Dismissed
Mustaque Sheikh Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 564 : (2017) CriLJ 3006 : (2017) 2 ECrC 719 : (2017) 2 JCR 725
Penal Code, 1860 (IPC) - Section 354
High Courts12 Jul 2016Dismissed
Central Coalfields Limited Ranchi Vs Premlata Devi
Jharkhand High Court · (2017) 1 AIRJharR 703 : (2017) 1 JCR 552
High Courts12 Jul 2016Dismissed
Central Government of India Vs Sudhir Kumar Singh
Jharkhand High Court · (2017) 2 AIRJharR 107 : (2016) 4 JBCJ 199 : (2016) 4 JCR 503 : (2016) 4 JLJR 270
High Courts12 Jul 2016Dismissed
Avinash Singh Bharti Vs Jharkhand Urja Vikash Nigam Limited
Jharkhand High Court · (2016) 4 JCR 560
High Courts12 Jul 2016Partly Allowed
Surendra Rai Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 558
Penal Code, 1860 (IPC) - Section 307, Section 325
High Courts12 Jul 2016Dismissed
Shiv Charan Rawani Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 573
High Courts12 Jul 2016Dismissed
Shyam Nandan Mishra Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 587
High Courts12 Jul 2016Allowed
Sri Muneshwar Tiwary Vs The Union of India
Jharkhand High Court · (2016) AAC 2526 : (2016) 4 ACC 159 : (2017) ACJ 1113 : (2016) 4 AIRJharR 136 : (2017) 1 JCR 186 : (2016) 3 TAC 625
Railways Act, 1989 — Section 123(c)(2), 124A
High Courts12 Jul 2016Dismissed
The State of Jharkhand - Appellant @HASH Ghuran Mandal, Dhanbad
Jharkhand High Court · (2017) 1 AIRJharR 540 : (2016) 4 ECrC 260
Penal Code, 1860 (IPC) - Section 323, Section 353
High Courts12 Jul 2016Allowed
Ramakant Sharma Vs The Union of India
Jharkhand High Court · (2016) AAC 2530 : (2016) 166 AIC 300 : (2016) 4 AIRJharR 119 : (2017) 1 CivilLJ 580 : (2017) 2 JBCJ 304 : (2016) 4 JCR 506 : (2017) 1 TAC 148
Railways (Amendment) Act, 1994 — Section 124 ARailways Act, 1989 — Section 123(c)(2)
High Courts11 Jul 2016Dismissed
Samir Kumar Bose Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 425
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 1, Section 114
High Courts11 Jul 2016Dismissed
Dr. Swaran Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 303 : (2016) 3 JBCJ 553 : (2017) 1 JCR 108 : (2016) 3 JLJR 562
High Courts11 Jul 2016Dismissed
State of Jharkhand Vs Indrawati Devi
Jharkhand High Court · (2017) 2 AIRJharR 131
High Courts11 Jul 2016Dismissed
Jaydeep Prasad Gupta Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 208 : (2016) 3 JLJR 577
High Courts11 Jul 2016Dismissed
Bhalotia Auto Products Vs Jharkhand State Electricity Board, Ranchi
Jharkhand High Court · (2017) 1 AIRJharR 789
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 9Constitution of India, 1950 - Article 226
High Courts05 Jul 2016Dismissed
Sri Satya Nand Jha, R/o Staff Quarters, Kendriya Vidyalay, PO RIMS, Bariyatu, PS Sadar, District Ranchi, Jharkhand - Petitioner @HASH Union of India, through the Secretary, Ministry of Finance, Department of Revenue, having office at Central Secretariat N
Jharkhand High Court · (2017) 2 AIRJharR 619 : (2016) 4 JBCJ 392 : (2017) 1 JCR 240
Central Excises and Salt Act, 1944 - Section 35F
High Courts05 Jul 2016Allowed
Shyam Narayan Dubey Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 611 : (2016) 4 JBCJ 127 : (2016) 3 JLJR 543
Constitution of India, 1950 — Article 14, 16
High Courts04 Jul 2016Dismissed
Swati Sailly Vs Union of India
Jharkhand High Court · (2017) 2 AIRJharR 228
Constitution of India, 1950 - Article 226