High Courts20 Jul 2016Dismissed
Shanti Devi, D/o Late Ramdhyan Ojha, R/o Jago Niwas Gali, P.T Chowk Matwari, P.O, P.S. and Dist-Hazaribagh - Petitioner @HASH The State of Jharkhand
Jharkhand High Court · (2016) 4 JBCJ 445 : (2016) 4 JLJR 346
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 539 of 1,479
High Courts20 Jul 2016Disposed Off
Poly Chem Udyog, a Proprietorship Firm, District Saraikela Kharswan - Petitioner @HASH Adityapur
Jharkhand High Court · (2017) 2 AIRJharR 99 : (2016) 4 JBCJ 442 : (2016) 4 JLJR 122
High Courts19 Jul 2016Disposed Off
Laso Manjhi Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JCR 192
Land Acquisition Act, 1894 - Section 12(2)
High Courts19 Jul 2016Disposed Off
Chunar Devi Vs M/s. Central Coalfields Limited
Jharkhand High Court · (2016) 4 JCR 538
High Courts19 Jul 2016Disposed Off
Katrina Tirkey Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 429
Constitution of India, 1950 — Article 226
High Courts19 Jul 2016Disposed Off
M/s Greyhound Engineers (India) Pvt. Ltd. Vs State of Jharkhand
Jharkhand High Court · (2017) AIR(Jharkhand) 62 : (2017) 2 AIRJharR 128 : (2017) 1 JBCJ 140 : (2016) 4 JLJR 654
Constitution of India, 1950 - Article 226
High Courts19 Jul 2016Allowed
Rajeshwari Sharma (Jangir) Vs Durga Devi Jangir
Jharkhand High Court · (2017) 171 AIC 329 : (2017) 1 AIRJharR 366 : (2017) 1 CivilLJ 785 : (2016) 4 JBCJ 80 : (2016) 4 JCR 545 : (2016) 4 JLJR 332
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151
High Courts19 Jul 2016Disposed Off
Kamleshwar Prasad Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 690 : (2016) 4 JBCJ 196 : (2017) 1 JCR 359 : (2016) 4 JLJR 275
High Courts19 Jul 2016Dismissed
Gulu @ Gul Mohd. Mian Vs State of Jharkhand
Jharkhand High Court · (2017) 171 AIC 319 : (2017) 1 AIRJharR 145 : (2016) 4 JCR 542
Land Acquisition Act, 1894 - Section 18
High Courts19 Jul 2016Dismissed
Abdul Manan Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 540
Constitution of India, 1950 - Article 226
High Courts19 Jul 2016Disposed Off
Tripurari Shankar Prasad Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 632 : (2016) 3 JBCJ 484 : (2016) 4 JCR 483
High Courts19 Jul 2016Allowed
Anant Kumar Pandey Vs Md. Athar Hussain
Jharkhand High Court · (2016) 3 JBCJ 494
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts18 Jul 2016Disposed Off
Melani Minz Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 695
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Disposed off
P.S. Natrajan Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 223 : (2017) 1 ECrC 269
Criminal Procedure Code, 1973 (CrPC) - Section 294, Section 311
High Courts18 Jul 2016Disposed Off
Nilisha Kumari Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 88 : (2017) 1 JCR 212
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Disposed Off
Sister Erma Baxla D/o Late Jushef Baxia, resident of village-Kating, P.O. Tango, P.S. Gumla, Dist-Gumla, Jharkhand - Petitioner @HASH State of Jharkhand
Jharkhand High Court · (2016) 4 JBCJ 598
High Courts18 Jul 2016Dismissed
Baldeo Prasad Das Vs Bharat Coking Coal Limited
Jharkhand High Court · (2016) 4 JCR 660 : (2016) LabLR 1147 : (2016) 3 LLJ 732
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Dismissed
Narendra Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 352 : (2017) 1 JCR 653
High Courts18 Jul 2016Disposed Off
Kiran Kujur, wife of Prasanto Minz, Resident of Ranikhatanga, Itki, P.O. and P.S. Itki, Dist-Ranchi, Jharkhand - Petitioner @HASH State of Jharkhand
Jharkhand High Court · (2016) 4 JBCJ 452
High Courts18 Jul 2016Disposed Off
Ajay Kumar Vs Union of India
Jharkhand High Court · (2017) 2 AIRJharR 138 : (2016) 4 JBCJ 221 : (2017) 1 JCR 554 : (2016) 4 JLJR 241
Central Industrial Security Force Rules, 2001 — Rule 34(iv)