High Courts22 Jul 2016Dismissed
Central Coalfields Limited - Petitioner @HASH Santosh Kumar Singh @ Santosh Kumar Baghel and Others - Opposite Parties
Jharkhand High Court · (2016) 4 JBCJ 359 : (2017) 1 JCR 585 : (2016) 4 JLJR 673
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 538 of 1,479
High Courts22 Jul 2016Disposed Off
Tapan Mahto - Appellant @HASH State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 639 : (2017) 1 ECrC 382 : (2016) 4 JBCJ 542 : (2017) 1 JLJR 331
Penal Code, 1860 (IPC) - Section 323
High Courts22 Jul 2016Dismissed
Hari Bansh Lal Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 40 : (2016) 3 JBCJ 470 : (2017) 1 JCR 120 : (2016) 4 JLJR 511
Electricity Act, 2003 — Section 172(a)
High Courts22 Jul 2016Dismissed
Smt. Rambha Devi Vs Baijnath Singh
Jharkhand High Court · (2017) 2 AIRJharR 28 : (2016) 4 JBCJ 118 : (2017) 1 JCR 574 : (2016) 4 JLJR 319
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 11(1)(d)Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Jul 2016Disposed Off
Suman Kumari Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 204
Constitution of India, 1950 - Article 226
High Courts22 Jul 2016Disposed Off
Dr. Barnabas Hembrom Vs Kamlesh Oraon
Jharkhand High Court · (2016) 4 JBCJ 172 : (2017) 1 JCR 116 : (2016) 4 JLJR 573
Representation of the People Act, 1951 — Section 100(1)(c)
High Courts22 Jul 2016Disposed Off
Jayanti Devi Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 JBCJ 205
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts22 Jul 2016Dismissed
Smt. Punam Sinha Vs Smt. Urmila Sinha
Jharkhand High Court · (2017) 173 AIC 347 : (2016) 4 AIRJharR 345 : (2016) 3 JBCJ 496 : (2017) 1 JCR 579 : (2016) 4 JLJR 325
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A
High Courts21 Jul 2016Dismissed
Sanjay Oraon - Petitioner @HASH The State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 832 : (2016) 4 JBCJ 347 : (2017) 1 JCR 588 : (2016) 4 JLJR 389
Chotanagpur Tenancy Act, 1908 - Section 71
High Courts21 Jul 2016Dismissed
Md. Hasib Khan son of Mohib Khan resident of Shamsher Nagar, PS Bank More, District Dhanbad - Petitioner @HASH The State of Jharkhand - Opposite Party
Jharkhand High Court · (2016) 4 ECrC 432
Penal Code, 1860 (IPC) - Section 500, Section 501
High Courts21 Jul 2016Disposed Off
M/s. Singh Enterprises Vs Sough Eastern Railway
Jharkhand High Court · (2017) 1 JBCJ 144
Constitution of India, 1950 - Article 226
High Courts21 Jul 2016Allowed
Ajit Kumar Mistry Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 JBCJ 177
High Courts21 Jul 2016Dismissed
Arjun Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 344 : (2016) 4 JLJR 554
Constitution of India, 1950 - Article 226
High Courts21 Jul 2016Disposed Off
Rama Shankar Roy Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 166 : (2017) 1 JBCJ 426 : (2017) 1 JCR 420 : (2016) 4 JLJR 238
Constitution of India, 1950 - Article 226
High Courts21 Jul 2016Allowed
Arbind Hembrom @ Arvind Hembrom Jharkhand Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 465
Constitution of India, 1950 — Article 226
High Courts20 Jul 2016Disposed off
Ganesh Prasad Gupta Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JCR 348
Constitution of India, 1950 - Article 226
High Courts20 Jul 2016Disposed Off
Nishikant @ Nishikant Dubey Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 200
High Courts20 Jul 2016Allowed
Shree Ram Metalik Vs State of Jharkhand
Jharkhand High Court · (2017) 170 AIC 326 : (2016) 4 JCR 480
Constitution of India, 1950 — Article 226
High Courts20 Jul 2016Dismissed
M/s. Mecon Limited, through its General Manager Sri A. Ghosh @ Arbindo Ghosh having its office at PO and PS - Doranda, District Ranchi - Petitioner @HASH The State of Jharkhand - Opposite Party
Jharkhand High Court · (2016) 4 ECrC 270
Criminal Procedure Code, 1973 (CrPC) - Section 482Industrial Disputes Act, 1947 - Section 25(9)
High Courts20 Jul 2016Dismissed
Ramanuj Tiwary Vs Rabindar Tiwary
Jharkhand High Court · (2017) 171 AIC 311 : (2016) 4 AIRJharR 740 : (2017) 1 CivilLJ 753 : (2016) 4 JCR 759
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1