COURT ARCHIVE

Jharkhand High Court judgments

29,567 judgments · page 536 of 1,479

High Courts29 Jul 2016Dismissed

Nageshwar Sharma Vs The State of Jharkhand

Jharkhand High Court · (2017) 1 AIRJharR 115 : (2017) CriLJ 1421 : (2016) 4 JBCJ 62 : (2016) 4 JCR 801 : (2016) 4 JLJR 526

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Mines Act, 1952 — Section 18(4), 72(A), 72(c)(1)(a), 72(c)(1)(b)
High Courts29 Jul 2016Dismissed

Kalipada Mahato Vs Babi Mahatain

Jharkhand High Court · (2017) 172 AIC 368 : (2017) 1 AIRJharR 10 : (2016) 4 JBCJ 85 : (2017) 1 JCR 224 : (2016) 4 JLJR 281

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151Constitution of India, 1950 — Article 227
High Courts27 Jul 2016Allowed

Dinesh Chandra Jha Vs State of Jharkhand

Jharkhand High Court · (2017) 2 AIRJharR 181 : (2017) 2 ECrC 217 : (2017) 2 JBCJ 68 : (2017) 2 JCR 236 : (2017) 2 JLJR 83

Coal Mines Regulations, 1957 - Regulation 105(4), Regulation 117(4), Regulation 122Criminal Procedure Code, 1973 (CrPC) - Section 482Mines Act, 1952 - Section 73, Section 75