COURT ARCHIVE

Jharkhand High Court judgments

29,567 judgments · page 534 of 1,479

High Courts03 Aug 2016Dismissed

Ainul Haque Vs Union of India through CBI, New Delhi

Jharkhand High Court · (2017) 1 AIRJharR 548 : (2017) 1 ECrC 60

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 409, Section 420Prevention of Corruption Act, 1988 - Section 13(1)(c)(d), Section 13(2)
High Courts03 Aug 2016Allowed

Paras Nath Dubey Vs Anil Sahu

Jharkhand High Court · (2017) 172 AIC 385 : (2016) 4 AIRJharR 745 : (2017) 1 JCR 48

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25
High Courts03 Aug 2016Dismissed

Ramjee Prasad Vs Union of India

Jharkhand High Court · (2016) 3 AIRJharR 659 : (2017) 1 JCR 325

Bihar Reorganisation Act, 2000 — Section 72(2)Constitution of India, 1950 — Article 16, 226