High Courts16 Aug 2016Disposed Off
Sarla Sharma Vs Eastern Coalfields Ltd.
Jharkhand High Court · (2017) 1 JBCJ 566
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 532 of 1,479
High Courts16 Aug 2016Dismissed
Dhiraj Kumar Dubey Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 124
High Courts16 Aug 2016Allowed
Gajo Prasad Mehta Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 607
Criminal Procedure Code, 1973 (CrPC) - Section 311
High Courts12 Aug 2016Dismissed
Mewati Rani Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 626
High Courts12 Aug 2016Dismissed
Ram Lakhan Shah Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 609
Constitution of India, 1950 - Article 14
High Courts12 Aug 2016Dismissed
Deepali Das Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 629
High Courts12 Aug 2016Dismissed
Sujit Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JCR 370
High Courts12 Aug 2016Disposed Off
Anil Kumar Pandey Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 619
High Courts12 Aug 2016Allowed
Braj Bhushan Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 149 : (2017) 1 JBCJ 136 : (2016) 4 JCR 631 : (2017) 2 JLJR 613
High Courts12 Aug 2016Dismissed
Om Prakash Prasad Vs Central Coalfields Limited
Jharkhand High Court · (2016) 4 JCR 612
High Courts12 Aug 2016Allowed
Mata Divri Alda, S/o Satua Alda - Appellant @HASH The State of Bihar And
Jharkhand High Court · (2017) 1 AIRJharR 255 : (2016) 4 ECrC 389 : (2017) 1 JBCJ 360
Penal Code, 1860 (IPC) - Section 302, Section 34, Section 364
High Courts11 Aug 2016Allowed
Jascon Enterbuild Ltd. Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 66 : (2017) 2 JCR 665 : (2017) 1 JLJR 214
Arbitration and Conciliation Act, 1996 - Section 11 (6)
High Courts11 Aug 2016Allowed
Nand Kishore Sah Vs Jharkhand State Electricity Board
Jharkhand High Court · (2016) 4 JCR 623 : (2016) 4 JLJR 164
Constitution of India, 1950 - Article 21, Article 23
High Courts11 Aug 2016Dismissed
Rabindra Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 858 : (2017) 2 JBCJ 73 : (2017) 1 JCR 281 : (2017) 1 JLJR 636
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts11 Aug 2016Dismissed
Small Industries Development Bank of India Vs M/s. Metal Om Technik Pvt. Ltd.
Jharkhand High Court · (2016) 4 AIRJharR 738 : (2017) 2 JCR 530
Companies Act, 1956 - Section 433 (e), Section 450
High Courts11 Aug 2016Dismissed
State of Jharkhand - Appellant @HASH Vijay Oraon, son of Sri Etwa Oraon, village - Porha, P.S. Ghaghra, District - Gumla
Jharkhand High Court · (2016) 4 AIRJharR 849 : (2016) 4 ECrC 302 : (2016) 4 JBCJ 458 : (2017) 1 JLJR 141
Penal Code, 1860 (IPC) - Section 376
High Courts11 Aug 2016Disposed Off
Smt. Laxmi Mani Murmu w/o Shri Bhim Chandra Murmu, resident of village Titiha, PO Chakulia, District East Singhbhum at present residing in her father's house c/o Sri Bhagabat Hansda, s/o late Jadu Nandan of village Bhursani, PS Shyamsundarpur, District Ea
Jharkhand High Court · (2016) 4 AIRJharR 744 : (2016) 4 JBCJ 476 : (2017) 2 JCR 533 : (2017) 1 JCR 372
Penal Code, 1860 (IPC) - Section 323, Section 498A
High Courts10 Aug 2016Dismissed
State of Jharkhand Vs Tuleshwar Mahto
Jharkhand High Court · (2017) 1 ECrC 420
Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts10 Aug 2016Dismissed
Suman Mishra Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 477
Constitution of India, 1950 — Article 226
High Courts10 Aug 2016Dismissed
Rajeev Ranjan Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 475 : (2016) 3 JLJR 620 : (2016) 4 JLJR 259
Constitution of India, 1950 — Article 226