High Courts02 Aug 2016Disposed Off
Jannat Ansari Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 774
Criminal Procedure Code, 1973 (CrPC) - Section 389
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 535 of 1,479
High Courts02 Aug 2016Allowed
Md. Mosharaf Khan Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 151
High Courts02 Aug 2016Dismissed
Prakash Tekriwal Vs The Union of India
Jharkhand High Court · (2016) 4 AIRJharR 855 : (2016) 4 JCR 678
High Courts01 Aug 2016Allowed
Dhirendra Nath Layak Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 208 : (2017) 2 JCR 658
High Courts01 Aug 2016Disposed Off
Nishu Jyotsna Bara Vs State of Jharkhand
Jharkhand High Court · (2016) 1 FFLT 18
Constitution of India, 1950 — Article 16
High Courts01 Aug 2016Dismissed
Janak Singh Munda - Petitioner @HASH The State of Jharkhand
Jharkhand High Court · (2016) 4 JBCJ 378 : (2016) 4 JLJR 675
Land Acquisition Act, 1894 - Section 11(A), Section 12(2)
High Courts01 Aug 2016Disposed Off
Shreekant Kumar Singh Vs Eastern Coalfields Limited
Jharkhand High Court · (2017) 1 JBCJ 53
Constitution of India, 1950 - Article 226
High Courts01 Aug 2016Allowed
Prof. Dr. Sitaram Sahu Vs Ranchi University
Jharkhand High Court · (2016) 4 JCR 675
High Courts01 Aug 2016Disposed Off
Yadunandan Prasad Vs State of Jharkhand through C.B.I
Jharkhand High Court · (2016) 3 AIRJharR 623 : (2016) 1 FFLT 8
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471, 477APrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts01 Aug 2016Disposed Off
Manoj Kumar Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 624
Constitution of India, 1950 — Article 311
High Courts01 Aug 2016Dismissed
Rahul Oraon Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 704 : (2016) 4 JBCJ 22
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts01 Aug 2016Dismissed
Gyanchand Prasad Agrawal Vs State of Jharkhand through C.B.I
Jharkhand High Court · (2016) 3 AIRJharR 626
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts01 Aug 2016Allowed
Idrish @ Idrish Mian Vs Horil Ansari
Jharkhand High Court · (2017) 1 AIRJharR 787
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1Constitution of India, 1950 - Article 226
High Courts30 Jul 2016Disposed Off
Praveen Shankar Dayal - Petitioner @HASH Central Bank of India through its Branch Manager, Lalpur Branch, Ranchi
Jharkhand High Court · (2017) 1 AIRJharR 350 : (2016) 4 JBCJ 434
High Courts30 Jul 2016Dismissed
Bishwanath Rawani Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 193 : (2016) 4 ECrC 280 : (2016) 4 JBCJ 152 : (2016) 4 JLJR 458 : (2017) 2 PCCR 27
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts30 Jul 2016Dismissed
Thomas Purti, son of Late Habil Munda, resident of Central Sounda Colony, P.O.-Central Sounda, P.S.-Bhurkunda, District-Ramgarh - Petitioner @HASH M/s Central Coalfields Limited
Jharkhand High Court · (2016) 4 JBCJ 593 : (2017) 1 JCR 226 : (2016) 4 JLJR 278
High Courts29 Jul 2016Disposed Off
Arastus Ekka Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 542 : (2016) 3 JBCJ 486 : (2017) 1 JCR 139 : (2016) 4 JLJR 273
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts29 Jul 2016Dismissed
Anil Kumar Modi Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 512 : (2017) CriLJ 2542 : (2017) 2 ECrC 398 : (2017) 2 JBCJ 23 : (2017) 1 JLJR 611
Criminal Procedure Code, 1973 (CrPC) - Section 468, Section 473, Section 482Penal Code, 1860 (IPC) - Section 406
High Courts29 Jul 2016Disposed Off
M/s Sushila Publication & Printers Pvt. Ltd. Ranchi Vs Assistant Provident Fund Commissioner Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 611
Constitution of India, 1950 - Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7B
High Courts29 Jul 2016Disposed Off
Inderjit Thakur Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 135 : (2017) 1 JCR 228
Civil Procedure Code, 1908 (CPC) - Section 114