High Courts03 Apr 2017Allowed
Beni Yadav Vs The State of Jharkhand
Jharkhand High Court · (2017) 04 JH CK 0021
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302 - Punishment for murder
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Jharkhand High Court judgments
29,567 judgments · page 481 of 1,479
High Courts03 Apr 2017Allowed
Basudeo Yadav son of late Babulal Yadav Vs The State of Jharkhand
Jharkhand High Court · (2017) 04 JH CK 0020
High Courts03 Apr 2017Allowed
Basid Ansari, S/o Sri Mohiuddin Ansari Vs Ranchi University
Jharkhand High Court · (2017) 04 JH CK 0019
Guardian and Wards Act, 1890, Section 9(1)
High Courts03 Apr 2017Disposed Off
Shah Nawaz Ahmad Khan Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 545
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 438Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 34, Section 406, Section 420, Section 498A
High Courts03 Apr 2017Allowed
Roshan Aara Vs Jahir Alam
Jharkhand High Court · (2017) AIR(Jharkhand) 82 : (2017) 2 AIRJharR 535
Guardians And Wards Act, 1890 - Section 9
High Courts28 Mar 2017
Shaket Kumar @ Shaket Sinha Vs The State of Jharkhand
Jharkhand High Court · (2017) 03 JH CK 0117
Limitation Act, 1963, Section 3, Section 5 - Bar of limitation - Extension of prescribed period in certain cases
High Courts28 Mar 2017
Renu Kumari Vs The State of Jharkhand, & Ors.
Jharkhand High Court · (2017) 03 JH CK 0103
High Courts28 Mar 2017Disposed
Basanti Devi @ Guriya Vs State of Jharkhand
Jharkhand High Court · (2017) 03 JH CK 0078
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961, Section 16(3)
High Courts28 Mar 2017Disposed
Basanti Devi Vs Union of India
Jharkhand High Court · (2017) 03 JH CK 0077
High Courts28 Mar 2017Disposed
Barun Kumar Sinha Vs The State of Jharkhand through CBI
Jharkhand High Court · (2017) 03 JH CK 0076
High Courts28 Mar 2017Dismissed
Bandu Bhuiyan Vs The State of Jharkhand
Jharkhand High Court · (2017) 03 JH CK 0075
High Courts27 Mar 2017
Shahid Alam Vs The State of Jharkhand
Jharkhand High Court · (2017) 03 JH CK 0114
High Courts27 Mar 2017
Mustak Seikh Vs State of Jharkhand
Jharkhand High Court · (2017) 03 JH CK 0085
High Courts27 Mar 2017Dismissed
Bande Oraon, S/o Banu Oraon Resident of Village Vs The State of Jharkhand
Jharkhand High Court · (2017) 03 JH CK 0074
High Courts27 Mar 2017Disposed
Balika Soren Vs The State of Jharkhand and ors.
Jharkhand High Court · (2017) 03 JH CK 0073
High Courts24 Mar 2017Disposed
Bajaj Allianz General Insurance Company Ltd. Vs Doma Chouhan, S/o late Sarju Nonia, & Antr.
Jharkhand High Court · (2017) 03 JH CK 0070
High Courts23 Mar 2017
Santosh Kumar Mandal @ Santosh Mandal Vs The State of Jharkhand
Jharkhand High Court · (2017) 03 JH CK 0109
High Courts23 Mar 2017
Bal Kishun Sao Vs Md. Usman & Ors.
Jharkhand High Court · (2017) 03 JH CK 0072
Constitution of India, Article 141 -Bihar Taken Over Elementary School Teachers Promotion Rules, 1993, Rule 13