High Courts07 Apr 2017
Modi Projects Limited & Ors. Vs The Union of India & Ors.
Jharkhand High Court · (2017) 04 JH CK 0063
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 480 of 1,479
High Courts07 Apr 2017Dismissed
Bholanath Hansda @ Bhola Hansda Vs The State of Jharkhand
Jharkhand High Court · (2017) 04 JH CK 0027
Bihar Nationalized Elementary School Teachers Promotion Rules, 1993, Rule 2(12)
High Courts07 Apr 2017Dismissed
Smt. Prabha Bhaduri Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 559
Bihar Taken Over Elementary School Teachers Promotion Rules, 1993 - Rule 2(12)Jharkhand Primary Education Act, 1919 - Section 18
High Courts07 Apr 2017Dismissed
Giribala Devi Vs Central Coalfields Limited
Jharkhand High Court · (2017) 2 AIRJharR 540
High Courts07 Apr 2017Disposed Off
Indradeo Pandey Vs Union of India
Jharkhand High Court · (2017) 2 AIRJharR 542 : (2017) 2 JBCJ 488
Contract Labour (Regulation and Abolition) Act, 1970 - Section 10(2)Contract Labour (Regulation and Abolition) Central Rules, 1971 - Rule 2
High Courts07 Apr 2017Dismissed
Sitaram Bhuian Vs Eastern Coalfields Limited
Jharkhand High Court · (2017) 2 AIRJharR 536
High Courts07 Apr 2017Dismissed
Asha Devi Vs State of Jharkhand.
Jharkhand High Court · (2017) 2 AIRJharR 532 : (2017) 2 JBCJ 483
High Courts07 Apr 2017Dismissed
Shibeswar Giri Vs State of Bihar
Jharkhand High Court · (2017) 2 AIRJharR 527
High Courts06 Apr 2017
Bhuneshwar Mandal Vs The State of Jharkhand
Jharkhand High Court · (2017) 04 JH CK 0028
Indian Penal Code, 1860, Section 147, Section 447, Section 148, Section 342, Section 149, Section 436,
High Courts06 Apr 2017
Bhola Prasad Yadav Vs The State of Jharkhand & Ors
Jharkhand High Court · (2017) 04 JH CK 0026
Indian Penal Code, 1860, Section 34, Section 498A, Section 323, Section 452 - Acts done by several persons in furtherance of common intention - Husban
High Courts06 Apr 2017
Bhola Oraon @ Sunish Toppo Vs The State of Jharkhand
Jharkhand High Court · (2017) 04 JH CK 0025
Indian Penal Code, 1860, Section 34, Section 307, Section 353 - Acts done by several persons in furtherance of common intention - Attempt to murder - Assault or criminal fo
High Courts06 Apr 2017
Bhawani Mahapatra, & Ors. Vs State of Bihar, & Ors.
Jharkhand High Court · (2017) 04 JH CK 0024
Negotiable Instruments Act, 1881, Section 18(c), Section 15(c), Section 17(c) - Where amount is stated differently in figures and words - Indorsement - Ambiguous instruments
High Courts05 Apr 2017
Mishra Maharana @ Mishara Maharana Vs The State of Jharkhand
Jharkhand High Court · (2017) 04 JH CK 0062
Jharkhhand Control Of Crimes Act, 2002, Section 20, Section 22, Section 12(2)
High Courts04 Apr 2017
Virendra Kumar Ojha, & Ors. Vs The State of Jharkhand, & Ors.
Jharkhand High Court · (2017) 04 JH CK 0098
Bihar NonGovernment Secondary Schools (Taking Over of Management and Control) Act, 1981, - Section 4, Section 3 (3)
High Courts04 Apr 2017Disposed
Bharthi College of Education through its Secretary Vs The State of Jharkhand
Jharkhand High Court · (2017) 04 JH CK 0023
High Courts04 Apr 2017Disposed
Bharat Coking Coal Limited, & Ors. Vs Nunulal Kisku
Jharkhand High Court · (2017) 04 JH CK 0022
High Courts04 Apr 2017Disposed Off
Basanti Devi Vs Union of India
Jharkhand High Court · (2017) 2 AIRJharR 546
High Courts03 Apr 2017
The State of Jharkhand, & ors. Vs Arun Kumar Dhar
Jharkhand High Court · (2017) 04 JH CK 0094
Code of Criminal Procedure, 1973, Section 107 - Security for keeping the peace in other casesIndian Penal Code, 1860, Section 435 - Mischief by fire or explosive subst
High Courts03 Apr 2017
Sunita Devi @ Sumitra Devi Vs The State of Jharkhand
Jharkhand High Court · (2017) 04 JH CK 0090
High Courts03 Apr 2017
Mukesh Kumar Baranwal Vs The State of Jharkhand & anr
Jharkhand High Court · (2017) 04 JH CK 0064
Code of Criminal Procedure, 1973, Section 313 of -Indian Penal Code, 1860, Section 302 - Punishment for murder