Indian Penal Code, 1860 — Section 147, 148, 149, 332, 353, 307, 504Arms Act, 1959 — Section 25(1)(ab), 26, 27, 35Unlawful Activities Prevention Act, 1967 — Section 13

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High Courts22 May 2018Disposed Off

Tribhuwan Pandey Vs State of Jharkhand

Jharkhand High Court · (2018) 05 JH CK 0085

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High Courts22 May 2018Disposed Off

Mukund Munda And Other Vs State of Jharkhand

Jharkhand High Court · (2018) 05 JH CK 0084

Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 27Code of Criminal Procedure, 1973 — Section 161, 313

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High Courts18 May 2018Disposed Off

Shadaf Naaznee Vs Owais Alam

Jharkhand High Court · (2018) 05 JH CK 0083

Code of Civil Procedure, 1908 — Section 24Indian Penal Code, 1860 — Section 498A

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High Courts18 May 2018Allowed

Smt. Padmawati Karwa @ Nirpa Karwa Vs Sumit Karwa

Jharkhand High Court · (2018) 05 JH CK 0082

Code of Civil Procedure, 1908 — Section 24Indian Penal Code, 1860 — Section 498AHindu Marriage Act, 1955 — Section 9

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High Courts18 May 2018Dismissed

Kamla Prasad Sah Vs State of Jharkhand

Jharkhand High Court · (2018) 05 JH CK 0081

Constitution of India, 1950 — Article 226

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High Courts18 May 2018Dismissed

Adhunik Power and Natural Resources Ltd Vs Union of India

Jharkhand High Court · (2018) 05 JH CK 0080

Constitution of India, 1950 — Article 12, 14, 162, 226Indian Contract Act, 1872 — Section 5State Financial Corporation Act, 1955 — Section 3

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High Courts18 May 2018Disposed Of

Radha Krishna Prasad Vs Principal Secretary, Department of Personnel, Administrative Reforms and Rajbhasa, Government of Jharkhand, Project Bhawan

Jharkhand High Court · (2018) 05 JH CK 0079

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High Courts18 May 2018Dismissed

Eqbal Ahmad And Ors. Vs State of Jharkhand

Jharkhand High Court · (2018) 05 JH CK 0078

Constitution of India, 1950 — Article 226

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High Courts18 May 2018Dismissed

Binda Pal S/o Nand Lal Pal And Ors. Vs State of Jharkhand

Jharkhand High Court · (2018) 05 JH CK 0077

Indian Penal code, 1860 — Section 147, 148, 149, 307, 323, 324, 337, 341Code of Criminal Procedure, 1973 — Section 313

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High Courts18 May 2018Dismissed

Rajiv Kumar Hardeo Prasad Vs State of Jharkhand

Jharkhand High Court · (2018) 05 JH CK 0076

Indian Penal code, 1860 — Section 34, 201, 302, 498ACode of Criminal Procedure, 1973 — Section 313

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High Courts17 May 2018Dismissed

Baikunth Kumar Yadav And Ors Vs Jharkhand Staff Selection Commission through Examination Controller, Ranchi

Jharkhand High Court · (2018) 05 JH CK 0075

Constitution of India, 1950 — Article 16(4), 226

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High Courts17 May 2018Dismissed

Man Mohan Agrawalla Vs State of Jharkhand

Jharkhand High Court · (2018) 05 JH CK 0074

Jharkhand Land Reforms Act, 1950 — Section 4(H)

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