High Courts11 May 2018
Rajesh Modi Vs State of Jharkhand
Jharkhand High Court · (2018) 05 JH CK 0053
Indian Penal Code, 1860 — Section 120B, 414Explosive Substances Act 1883— Section 4, 5
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 437 of 1,479
High Courts11 May 2018
Bittu Singh Vs State of Jharkhand
Jharkhand High Court · (2018) 05 JH CK 0052
Indian Penal Code, 1860 — Section 34, 408, 420Information Technology Act, 2000 — Section 65, 66, 66B
High Courts11 May 2018Allowed
Ramlal Prasad Vs Smt. Usha Devi
Jharkhand High Court · (2018) 05 JH CK 0051
Jharkhand Buildings (Lease, Rent & Eviction) Control Act, 2000 — Section 2(f ), 15
High Courts11 May 2018Allowed
M/s Triveni Commercial Ltd. Vs M/s Daruka & Company
Jharkhand High Court · (2018) 05 JH CK 0049
Code Of Civil Procedure, 1908 — Order 5 Rule 20, Order 9 Rule 7
High Courts11 May 2018Dismissed
Shrawan Kumar Agarwalla Vs M/s Makhanlal Harnarain
Jharkhand High Court · (2018) 05 JH CK 0048
Indian Partnership Act, 1932 — Section 9, 12, 13
High Courts11 May 2018Allowed
Manoj Kumar Das Vs Union of India
Jharkhand High Court · (2018) 05 JH CK 0047
Constitution of India, 1950 — Article 226
High Courts11 May 2018Dismissed
Gobardhan Bera Vs Jiten Nayak
Jharkhand High Court · (2018) 05 JH CK 0046
Chotanagpur Tenancy Act, — Section 46
High Courts11 May 2018Dismissed
Vidya Pandey Vs Vikash Kumar Tiwari
Jharkhand High Court · (2018) 05 JH CK 0045
Code Of Civil Procedure, 1908 — Order 9 Rule 4, Section 151Limitation Act, 1963 — Section 5
High Courts11 May 2018Dismissed
Mr. Manmohan Verma Vs State of Jharkhand
Jharkhand High Court · (2018) 05 JH CK 0044
Limitation Act, 1963 — Section 5Code of Civil Procedure ,1908 — Section 15
High Courts11 May 2018Disposed Of
Pawan Singh Choudhary Vs Director, Directorate of primary Education, Human Resource Development Department, Govt. Of Jharkhand
Jharkhand High Court · (2018) 05 JH CK 0043
High Courts10 May 2018Dismissed
Pramila Devi Vs State of Jharkhand
Jharkhand High Court · (2018) 05 JH CK 0042
Public Distribution System (Control) Order, 2001 — Section 3Constitution of India, 1950 — Article 14, 19, 21Code of Criminal Procedure, 1973 — Section 100
High Courts10 May 2018Dismissed
M/s Oriental Insruance Company Ltd Vs Lalita Surin
Jharkhand High Court · (2018) 05 JH CK 0041
Motor Vehicle Act 1988 — Section 140, 165, 166Legal Services Authorities Act, 1987 — Section 22C(1)
High Courts10 May 2018Disposed Of
Ravi Shankar Vs Anju Lata Devi
Jharkhand High Court · (2018) 05 JH CK 0040
Code of Criminal Procedure 1973 — Section 125
High Courts10 May 2018Dismissed
Asghar Ali Vs Md. Jahangir
Jharkhand High Court · (2018) 05 JH CK 0039
Code Of Civil Procedure, 1908 — Order 7 Rule 14, Order 13 Rule 1, Order 41 Rule 27
High Courts10 May 2018Allowed
Raj Kumar Sogani Vs Nand Kishore Khandelwal
Jharkhand High Court · (2018) 05 JH CK 0038
Code Of Civil Procedure, 1908 — Order 9 Rule 7, Order 22 Rule 4
High Courts10 May 2018Dismissed
Sudhir Kumar Vs Circle Officer, Nagri Anchal, Ranchi
Jharkhand High Court · (2018) 05 JH CK 0037
Bihar Tenants Holding (Maintenance of Records) Act 1973 — Section 14Bihar Land Reforms Act, 1950 — Section 4(h)
High Courts10 May 2018Disposed Of
Pranav Kumar Vs Deputy Commissioner, Koderma
Jharkhand High Court · (2018) 05 JH CK 0036
High Courts10 May 2018Disposed Of
Kalai Tudu Son Of Jhari Tudu Vs State of Jharkhand
Jharkhand High Court · (2018) 05 JH CK 0035
High Courts10 May 2018Dismissed
M/s. Ramkumar Harishankar And Ors. Vs Rajesh Kasera And Ors.
Jharkhand High Court · (2018) 05 JH CK 0034
Code Of Civil Procedure, 1908 — Order 22 Rule 3, Order 22 Rule 4, Order 43 Rule 1Code Of Civil Procedure, 1908 — Section 2(2), 96, 100, 104, 115, 151
High Courts10 May 2018Dismissed
Bhagmani Devi Vs Kiran Kumari
Jharkhand High Court · (2018) 05 JH CK 0033
Code Of Civil Procedure, 1908 — Order 23 Rule 1, Section 80, Section 151