High Courts10 May 2018Allowed
Lucky Rice Mill (P) Limited Vs District Co-operative Officer, P.O. P.S. District Hazaribagh
Jharkhand High Court · (2018) 05 JH CK 0032
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 438 of 1,479
High Courts09 May 2018
Pankaj Kumar Jha Vs State of Jharkhand
Jharkhand High Court · (2018) 05 JH CK 0030
Indian Penal Code, 1860 — Section 409, 420Code of Criminal Procedure, 1973 — Section 438(2)
High Courts09 May 2018Dismissed
Rajesh Kumar Vs Deputy Commissioner, Deoghar
Jharkhand High Court · (2018) 05 JH CK 0029
High Courts09 May 2018Disposed Of
Komal Deniel Tirkey Vs Secretary, Water Resources Department, Govt. of Jharkhand, Ranchi
Jharkhand High Court · (2018) 05 JH CK 0028
High Courts09 May 2018Dismissed
Ram Kishore Mishra Vs Dindayal Sawa, son of Late Daluram Agarwal
Jharkhand High Court · (2018) 05 JH CK 0027
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 mdash; Section 2(f), 15
High Courts09 May 2018Allowed
Bajrang Lal Shroff Vs Mishri Mahatoand Ors.
Jharkhand High Court · (2018) 05 JH CK 0026
Santhal Pargana Tenancy ( Supplementary provisions) Act, 1949 — Section 3, 20, 25, 25A, 42, 53, 63
High Courts09 May 2018Dismissed
Ram Kishore Mishra Vs Dindayal Sawa
Jharkhand High Court · (2018) 05 JH CK 0025
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 2(f), 15
High Courts09 May 2018Dismissed
Rajesh Kumar Vs Director, Primary Education, Government Of Jharkhand, Project Building, Dhurwa, Ranchi
Jharkhand High Court · (2018) 05 JH CK 0024
High Courts09 May 2018Dismissed
Pankaj Kumar Jha Vs State Of Jharkhand
Jharkhand High Court · (2018) 05 JH CK 0023
Indian Penal Code, 1860 — Section 409, 420Code of Criminal Procedure, 1973 — Section 438(2)
High Courts09 May 2018Dismissed
Sanjay Mishra Vs Rubi Devi
Jharkhand High Court · (2018) 05 JH CK 0022
Indian Penal Code, 1860 — Section 323, 498ACode of Criminal Procedure, 1973 — Section 438(2)
High Courts09 May 2018Dismissed
Renu Devi Vs Sriram Kumar
Jharkhand High Court · (2018) 05 JH CK 0021
High Courts09 May 2018Dismissed
Md. Fidaur Rahman Vs State Of Jharkhand
Jharkhand High Court · (2018) 05 JH CK 0020
High Courts09 May 2018Disposed Of
Lodo Oraon Vs Superintending Engineer, Road Construction Department
Jharkhand High Court · (2018) 05 JH CK 0019
High Courts09 May 2018Dismissed
Churaman Mistry And Ors. Vs State Of Jharkhand
Jharkhand High Court · (2018) 05 JH CK 0018
Indian Penal Code, — Section 148, 149, 302, 427, 447Code of Criminal Procedure, 1973 — Section 313, 357A
High Courts09 May 2018Dismissed
Deputy Secretary, Forest Environment And Climate Change Vs Chandreshwar Prasad Sharma
Jharkhand High Court · (2018) 05 JH CK 0017
Limitation Act, 1963 — Section 5
High Courts08 May 2018Dismissed
Md. Mannowar Alam Vs State Of Jharkhand
Jharkhand High Court · (2018) 05 JH CK 0016
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts08 May 2018
Shobhan Singh Vs State Of Jharkhand
Jharkhand High Court · (2018) 05 JH CK 0015
Indian Penal Code, 1860 — Section 34, 307, 323,406, 498A, 504
High Courts08 May 2018Dismissed
Anandi Mahto Vs State Of Jharkhand
Jharkhand High Court · (2018) 05 JH CK 0014
Constitution of India, 1950 — Article 226Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 20, 20(5), 42Santal Parganas Settlement Regulation, 1872 — Section 27
High Courts08 May 2018Allowed
Babuni Mahto Vs Divisional Forest Officer, Koderma
Jharkhand High Court · (2018) 05 JH CK 0013
Code Of Civil Procedure, 1908 — Order 6 Rule 16, Order 7 Rule 14, Order 8 Rule 1, Section 80, 151
High Courts08 May 2018Dismissed
Vikrant Kumar Gupta Vs Jharkhand Staff Selection Commission, Ranchi
Jharkhand High Court · (2018) 05 JH CK 0012