High Courts21 Jun 2018Disposed Off
Dr. Ashisan Tiru, Principal, Bethesda Women teachers Training College Vs Registrar, Ranchi University, PO-GPO, Ranchi And Ors.
Jharkhand High Court · (2018) 06 JH CK 0049
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 433 of 1,479
High Courts21 Jun 2018Dismissed
Krishnadhan Khaware And Ors. Vs Anandi Devi And Ors.
Jharkhand High Court · (2018) 06 JH CK 0048
Code of Civil Procedure, 1908 — Order 1 Rule 10(2)Indian Succession Act, 1925 — Section 278
High Courts21 Jun 2018Allowed
Tinku Singh@ Pradip Singh Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0047
Indian Penal Code, 1860 — Section 307, 323, 325, 394Code of Criminal Procedure, 1973 — Setion 313
High Courts21 Jun 2018Dismissed
Manish Anand S/o Sachchida Nand Prasad Vs Supriya Kumari W/o Manish Anand
Jharkhand High Court · (2018) 06 JH CK 0046
Indian Penal Code, — Section 323, 341, 498A, 500, 504,506, 509Dowry Prohibition Act, 1961 — Section 3, 4
High Courts20 Jun 2018Dismissed
Wahid Ansari Vs Central Coalfields Ltd
Jharkhand High Court · (2018) 06 JH CK 0045
High Courts20 Jun 2018Dismissed
Etwa Pahan Vs Rupan Devi
Jharkhand High Court · (2018) 06 JH CK 0044
Limitation Act, 1963 — Section 15, 17, Article 136A
High Courts20 Jun 2018Dismissed
Harishankar Barik Vs Shashi Bala Devi
Jharkhand High Court · (2018) 06 JH CK 0043
Right to Information Act, 2005 — Section 19 (8) (b)
High Courts20 Jun 2018Dismissed
Sabuj Murmu Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0042
Indian Penal Code, — Section 376Code of Criminal Procedure, 1973 — Setion 313Constitution of India, 1950 —Section 21
High Courts20 Jun 2018Dismissed
Priyanka Pandey Vs Rajeev Ranjan Pandey
Jharkhand High Court · (2018) 06 JH CK 0041
Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)
High Courts19 Jun 2018Dismissed
Bhola Mehta Vs Chanchala Kumari And Ors.
Jharkhand High Court · (2018) 06 JH CK 0040
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts19 Jun 2018Dismissed
Juel Topno Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0039
High Courts19 Jun 2018Dismissed
Md. Kamaluddin Vs Md. Jamaluddin
Jharkhand High Court · (2018) 06 JH CK 0038
Code of Civil Procedure, 1908 — Order 9 Rule 7
High Courts19 Jun 2018Dismissed
Mahendra Prasad Sah Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0037
High Courts19 Jun 2018Dismissed
Chittranjan Nayak Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0036
Jharkhand State Universities Act, 2000 — Section Section 4(1)(14)
High Courts19 Jun 2018Dismissed
Maina Devi And Ors. Vs Bharat Coking Coal Limited
Jharkhand High Court · (2018) 06 JH CK 0035
Coking Coal Mines (Nationalization) Act, 1972 — Section 4Public Premises (Eviction of Unauthorized Occupants) Act, 1971 — Section 2(g)
High Courts19 Jun 2018Dismissed
Dilip Mirdha Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0034
Indian Penal Code, 1860 — Section 120B, 366A, 375, 376, 376(G)Code of Criminal Procedure, 1973 — Setion 164
High Courts19 Jun 2018Allowed
Zakir Hussain Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0033
Indian Penal Code, 1860 — Section 304B, 498ADowry Prohibition Act, 1961 — Section 2, 3, 4Code of Criminal Procedure, 1973 — Setion 313
High Courts19 Jun 2018Dismissed
Nitai Pal Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0032
Indian Penal Code, — Section 498ACode of Criminal Procedure, 1973 — Section 125
High Courts19 Jun 2018Dismissed
Badri Prasad @ Badri Saw Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0031
Railway Property (Unlawful Possession) Act, 1966 — Section 3, 3(a)
High Courts19 Jun 2018Dismissed
Brahmanand Choudhary Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0030
Railway Property (Unlawful Possession) Act, 1966 — Section 3