High Courts28 Jun 2018Allowed
Dr. (Smt.) Shivani Jha Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0083
Code of Civil Procedure, 1908 — Order 41 Rule 27(1), Order 41 Rule 27
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 431 of 1,479
High Courts27 Jun 2018Disposed Off
Malti Devi Vs Jharkhand Urja Vikas Nigam Ltd.
Jharkhand High Court · (2018) 06 JH CK 0082
Payment of Gratuity Act, 1972 — Section 4, 6, 6(b), 7(3), 7(3A), 13, 14
High Courts27 Jun 2018Dismissed
Jagdish Chandra Ghosh Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0081
Jharkhand Pension Rules, 2000 — Rule 43(b)
High Courts27 Jun 2018Dismissed
Ajay Kumar Nishad Vs Mrs. Sarojini Lata Kumari
Jharkhand High Court · (2018) 06 JH CK 0080
Hindu Marriage Act, 1955 — Section 13, 13(1)(ia), 13(1)(ib), 23Indian Penal Code, 1860 — Section 34, 323, 498ADowry Prohibition Act, 1961 — Section 4
High Courts27 Jun 2018Disposed Off
Naresh Jha Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0079
Constitution of India, 1950 — Article 14, 15, 16, 19, 21, 162
High Courts27 Jun 2018Dismissed
Kumari Asha Chauhan Vs Central Coalfields Limited
Jharkhand High Court · (2018) 06 JH CK 0078
Limitation Act, 1963 — Section 5
High Courts27 Jun 2018Allowed
Mobin Ansari Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0077
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341, 342
High Courts27 Jun 2018Allowed
Balchand Sahu Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0076
Indian Penal Code, 1860 — Section 395, 412Code of Criminal Procedure, 1973 — Section 313
High Courts27 Jun 2018Allowed
Barun Mandal Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0075
Land Acquisition Act, 1894 — Section 30, 34
High Courts27 Jun 2018Dismissed
Rajesh Kumar Vs State of Jharkhand & Ors.
Jharkhand High Court · (2018) 06 JH CK 0074
Constitution of India, 1950 — Article 226
High Courts27 Jun 2018Dismissed
Jashinta Poonam Ekka, Vs M/s Central Coalfields Limited
Jharkhand High Court · (2018) 06 JH CK 0073
General Clauses Act, 1897 — Section 13Constitution of India, 1950 — Article 14, 16
High Courts27 Jun 2018Dismissed
M/s Nirmal Kumar Pradeep Kumar Vs Union of India
Jharkhand High Court · (2018) 06 JH CK 0072
Mines and Minerals (Development & Regulation) Act, 1957 — Section 23(5)
High Courts27 Jun 2018Dismissed
Sarojani Hembram Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0071
Indian Penal Code, 1860 — Section 323, 494, 498A
High Courts27 Jun 2018Allowed
Harish Chandra Keshri Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0070
Chotanagpur Tenancy Act, 1908 — Section 49, 49(1), 49(4), 49(5), 71A, 230Limitation Act, 1963 — Section 5, 14
High Courts26 Jun 2018Dismissed
Ashok Kumar Modak Vs Smt. Aparna Modak
Jharkhand High Court · (2018) 06 JH CK 0069
Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)Indian Penal Code, 1860 — Section 498A
High Courts26 Jun 2018Dismissed
Swapan Munda Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0068
High Courts26 Jun 2018Dismissed
Devnish Dhan Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0067
Indian Penal Code, 1860 — Section 300, 302, 304Code of Criminal Procedure, 1973 — Section 313
High Courts26 Jun 2018Allowed
Sudev Ghose Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0066
Code of Criminal Procedure, 1973 — Section 313, 394Indian Penal Code, 1860 — Section 436
High Courts26 Jun 2018Allowed
Md. Tufail Khan Vs Central Coal Fields Limited
Jharkhand High Court · (2018) 06 JH CK 0065
High Courts26 Jun 2018Dismissed
Bindu Mahto Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0064
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 16(3)(i)