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Jharkhand High Court judgments

29,565 judgments · page 429 of 1,479

High Courts05 Jul 2018Allowed

Hira Lal Sao Vs State of Jharkhand

Jharkhand High Court · (2018) 07 JH CK 0028

Indian Penal Code, 1860 — Section 34, 304B, 328, 498ACode Of Criminal Procedure, 1973 — Section 161, 313Indian Evidence Act, 1872 — Section 113B
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High Courts05 Jul 2018Dismissed

Kripa Thakur Vs State of Jharkhand

Jharkhand High Court · (2018) 07 JH CK 0027

Indian Penal Code, 1860 — Section 147, 148, 149, 306, 307, 323, 324, 448, 452Code Of Criminal Procedure, 1973 — Section 313, 394
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High Courts05 Jul 2018Dismissed

Md. Jalaluddin Vs Md. Mustafa

Jharkhand High Court · (2018) 07 JH CK 0021

Code of Civil Procedure, 1908 — Section 75(b), 75(c ), Order 41 Rule 23Administration of Evacuee Property Act, 1950 — Section 2(D)
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High Courts03 Jul 2018Dismissed

Utpal Hazari Vs Maya Hazari

Jharkhand High Court · (2018) 07 JH CK 0013

Hindu Marriage Act, 1955 — Section 13(1)(iii), 13(1)(ia)(iii)Family Courts Act, 1984 — Section 12, 14Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 13, Order 7 Rule 14
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