High Courts26 Jun 2018Dismissed
Gunjeet Singh Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0063
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 432 of 1,479
High Courts25 Jun 2018Dismissed
Sanjeev Kumar Mishra Vs Smt. Chanda Mishra
Jharkhand High Court · (2018) 06 JH CK 0091
Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ia)(ib)Indian Penal Code, 1860 — Section 406, 498A, 506
High Courts25 Jun 2018Disposed Off
National Projects Construction Corporation Limited, Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0090
High Courts25 Jun 2018Disposed Off
State of Jharkhand Vs Ashok Paswan
Jharkhand High Court · (2018) 06 JH CK 0089
High Courts25 Jun 2018Dismissed
Usha Martin Ltd Vs Union of India
Jharkhand High Court · (2018) 06 JH CK 0088
Finance Act, 1994 — Section 66B
High Courts25 Jun 2018Allowed
Ramdeo Mahto Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0087
High Courts25 Jun 2018Disposed Off
Ajay Kumar Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0086
High Courts25 Jun 2018Allowed
Dinu Manjhi Vs Raj Kumar Sao
Jharkhand High Court · (2018) 06 JH CK 0085
Constitution of India, 1950 — Article 226
High Courts22 Jun 2018Allowed
Sahina Parween Vs Irshad Anwar
Jharkhand High Court · (2018) 06 JH CK 0061
Hindu Marriage Act, 1955 — Section 9Code of Civil Procedure, 1908 — Section 24Indian Penal Code, 1860 — Section 498A
High Courts22 Jun 2018Allowed
Seema Saha And Other Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0060
High Courts22 Jun 2018Dismissed
Dinesh Kumar Hansda And Other Vs State of Jharkhand And Other
Jharkhand High Court · (2018) 06 JH CK 0059
Constitution of India, 1950 — Article 226
High Courts22 Jun 2018Disposed Off
Virendra Pratap Singh Vs Steel Authority of India Ltd
Jharkhand High Court · (2018) 06 JH CK 0058
High Courts22 Jun 2018Dismissed
Ram Dulari Sinha Vs State of Jharkhand And Other
Jharkhand High Court · (2018) 06 JH CK 0057
High Courts22 Jun 2018Disposed Off
Sudhir Beck son of late Paul Richard Beck Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0056
Constitution of India, 1950 — Article 14, 16, 226
High Courts22 Jun 2018Dismissed
Pawan Kumar Vs Central Coalfields Limited
Jharkhand High Court · (2018) 06 JH CK 0055
Constitution of India, 1950 — Article 226
High Courts22 Jun 2018Dismissed
Gurucharan Mukhi, son of Late Raibu Mukhi Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0054
Indian Penal Code, 1860 — Section 307, 320, 323, 341, 448Arms Act, 1959 — Section 27
High Courts22 Jun 2018Allowed
Lakhan Baraik son of Shambhu Baraik Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0053
Indian Penal Code, 1860 — Section 364, 376, 417, 420Code of Criminal Procedure, 1973 — Section 156(3), 313
High Courts22 Jun 2018Allowed
Ashish Kumar Singh @ Rinku Singh Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0052
Indian Penal Code, 1860 — Section 34, 120(B), 366, 366A, 376Code of Criminal Procedure, 1973 — Section 164, 313
High Courts21 Jun 2018Allowed
Mantosh Kumar Jha Vs State of Jharkhand
Jharkhand High Court · (2018) 06 JH CK 0062
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341, 379Code of Criminal Procedure, 1973 — Setion 313
High Courts21 Jun 2018Allowed
Smt. Archana Burman Vs Sanjay Kumar
Jharkhand High Court · (2018) 06 JH CK 0050
Code of Civil Procedure, 1908 — Section 24Indian Penal Code, 1860 — Section 498A